Village Panchayat Suhans vs State Of Rajasthan ...
2023 Latest Caselaw 6290 Raj/2

                                   [2023:RJ-JP:31209]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 27587/2018

                                   Village Panchayat Suhans, Through Sarpanch Machla Kumari W/o
                                   Ranjeet      Singh   Gurjar     R/o     Badanpura           Tehsil   Weir   District
                                   Bharatpur (Raj.)
                                                                                                        ----Petitioner
                                                                         Versus
                                   1.       State Of Rajasthan, Through District Collector Bharatpur
                                            (Raj.)
                                   2.       Sub Divisional Officer Weir, District Bharatpur (Raj.)
                                   3.       Tehsildar Tehsil Weir, District Bharatpur (Raj.)
                                                                                                     ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

20/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/30

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