Ramesh Singh vs Babu Lal And Ors ...
2023 Latest Caselaw 6279 Raj/2

[2023:RJ-JP:30913]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 4803/2018

Ramesh Singh S/o Shri Jagannath @ Jagan Singh, R/o Village
Chhipari, Tehsil Bansur, District Alwar Raj.
                                                                           ----Petitioner
                                           Versus
1.       Babu Lal S/o Shri Manoharlal, R/o Dhani Pikha, Sector 4,
         Tehsil And District Rewari Hariyana
2.       Subhash Chand S/o Shri Ramji Lal, R/o Village Pholadpur,
         Tehsil Behror, District Alwar Raj.
3.       Styanarayan S/o Shri Chhaju Singh, R/o Village Chhipari,
         Tehsil Bansur, District Alwar Raj.
4.       Smt. Phoolbail W/o Late Shri Babu Singh, R/o Village
         Chhipari, Tehsil Bansur, District Alwar Raj.
5.       Vijay Singh S/o Late Shri Babu Singh, R/o Village
         Chhipari, Tehsil Bansur, District Alwar Raj.
6.       Rajendra Singh S/o Late Shri Babu Singh, R/o Village
         Chhipari, Tehsil Bansur, District Alwar Raj.
7.       Ajeet Singh S/o Late Shri Babu Singh, R/o Village
         Chhipari, Tehsil Bansur, District Alwar Raj.
                                                                        ----Respondents

For Petitioner(s) : Mr. Shivendra Singh Rathore For Respondent(s) : Mr. R.A. Verma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

20/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

[2023:RJ-JP:30913] (2 of 2) [CW-4803/2018]

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /92

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