Poorva Dashora W/O Sumit Dashora vs State Of Rajasthan ...
2023 Latest Caselaw 6271 Raj/2

                                   [2023:RJ-JP:31071]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1024/2023

                                                                           In

                                                    S.B. Civil Writ Petition No.10760/2022

                                   Poorva Dashora W/o Sumit Dashora, Aged About 33 Years, R/o
                                   6-A, C Block, Ashirwad Nagar, Shobhagpura, Udaipur, Raj.
                                                                                                        ----Petitioner
                                                                        Versus
                                   1.         State Of Rajasthan, Through Secretary, Department Of
                                              Higher Education, Secretariat, Jaipur
                                   2.         Shri Bhawani Singh Detha, Secretary, Department Of
                                              Higher Education, Secretariat, Jaipur.
                                   3.         Shri Sunil Sharma, Commissioner, College Education,
                                              Shiksha Sankul, JLN Marg, Jaipur.
                                   4.         Dr. Manisha Batwal, Principal, Govt. Girls College, Bussi,
                                              Chittorgarh, Raj.
                                   5.         Mamta     Sharma,        Principal,         Govt.      Girls   College,
                                              Chittorgarh, Raj.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Sunil Kumar Jain with Ms. Shobha Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

20/10/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/44

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