Lokesh Paliwal vs State Of Rajasthan And Anr ...
2023 Latest Caselaw 6219 Raj/2

                                   [2023:RJ-JP:30735]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               1608/2017

                                   Lokesh Paliwal S/o Sh. Ramesh Chand Paliwal, R/o
                                   12,    Verma         Colony,      Sector-9,        Ps     Hiranmagri,
                                   Udaipur, District Udaipur, Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan Through P.p.
                                   2.     Nishu     Gupta       S/o      Shri     Lakshman        Prasad,
                                          Presently Executive Engineer And Technical
                                          Pwd, National High, R/o J-43, Tagore Nagar,
                                          Ajmer Road, Jaipur, Raj.
                                                                                      ----Respondents

For Petitioner(s) : None For : Mr. Bhawani Shankar Sharma, Respondent(s) P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

19/10/2023

No one is present on behalf of the petitioner.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /603

Powered by TCPDF (www.tcpdf.org)