Khiya Ram S/O Shri Bagada Ram B/C ... vs State Of Rajasthan ...
2023 Latest Caselaw 6217 Raj/2

                                   [2023:RJ-JP:30770]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               4602/2019

                                   Khiya Ram S/o Shri Bagada Ram, Aged About 40
                                   Years, R/o Village Panchala Siddha, Police Station
                                   Khivsar, District Nagaur, Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through Pp.
                                                                                        ----Respondent

For Petitioner(s) : None For : Mr. Bhawani Shankar Sharma, Respondent(s) P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

19/10/2023

No one is present on behalf of the petitioner.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /630

Powered by TCPDF (www.tcpdf.org)