Harkesh Meena S/O Ram Lal Meena vs Ramesh Chand S/O Durga Lal ...
2023 Latest Caselaw 6163 Raj/2

Citation : 2023 Latest Caselaw 6163 Raj/2
Judgement Date : 18 October, 2023

Rajasthan High Court

Harkesh Meena S/O Ram Lal Meena vs Ramesh Chand S/O Durga Lal ... on 18 October, 2023

Bench: Uma Shanker Vyas

                                   [2023:RJ-JP:30357]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               6484/2021

                                   Harkesh Meena S/o Ram Lal Meena, R/o In Front Of
                                   Sunrise School, Somnath Nagar, Dausa, District
                                   Dausa.
                                                                                            ----Petitioner
                                                                   Versus
                                   Ramesh Chand S/o Durga Lal, R/o Adarsh Colony,
                                   Near Badoli Wale, Dausa, District Dausa.
                                                                                        ----Respondent

For Petitioner(s) : Mr. Ravi Singh, Adv., for Mr. Jai Prakash Gupta, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

18/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /572