Ghanshyam S/O Shri Nanagram ... vs Smt Rajkumari W/O Satyanarayan ...
2023 Latest Caselaw 6120 Raj/2

                                   [2023:RJ-JP:30041]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 21536/2019

                                   Ghanshyam S/o Shri Nanagram Sharma, R/o M.d.s. School Ke
                                   Pass, Niwai Jamat, Ward No. 1, Kasba And Teh. Niwai, Distt.
                                   Tonk, Rajasthan.
                                                                                                      ----Petitioner
                                                                       Versus
                                   Smt Rajkumari W/o Satyanarayan, Aged About 42 Years, R/o
                                   Badrinath Ji Ke Mandir Ke Samne, Namdev Chowk, Sanganer,
                                   Jaipur, Rajasthan.
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

17/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /34

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