Mahesh Kumar Jain S/O Shri Maliram ... vs Jaipur Development Authority ...
2023 Latest Caselaw 6118 Raj/2

                                   [2023:RJ-JP:29917]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8674/2020

                                   Mahesh Kumar Jain S/o Shri Maliram Jain, Aged About 56 Years,
                                   R/o 13/1032, Malviya Nagar, Jaipur (Raj)
                                                                                                             ----Petitioner
                                                                              Versus
                                   Jaipur Development Authority, Through Secretary, Indira Circle,
                                   Jawahar Lal Nehru Marg, Jaipur.
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Akshat Sharma for Mr. Sandeep Pathak For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

17/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /60

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