Maniram Choudhary S/O Bihari Lal vs University Of Rajasthan ...
2023 Latest Caselaw 6117 Raj/2

                                   [2023:RJ-JP:30042]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 2392/2021

                                   Maniram Choudhary S/o Bihari Lal, Aged About 34 Years, R/o
                                   Vpo Haldina, Tehsil Malakhera, District Alwar, Rajasthan.
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       University Of Rajasthan, Through Its Registrar J.l.n. Marg,
                                            Jaipur.
                                   2.       The Principal, Deep Internation College Of Education,
                                            Jharka Road, Harsauli, Kotkasim, Harsauli, District Alwar.
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Y.C. Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

17/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /40

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