Smt. Jaya D/O Sh. Bajrang Lal, W/O ... vs State Of Rajasthan ...
2023 Latest Caselaw 6106 Raj/2

[2023:RJ-JP:30081]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

 S.B. Criminal Miscellaneous (Petition) No. 597/2020

1.     Smt. Jaya D/o Sh. Bajrang Lal, W/o Dinesh,
       Aged About 21 Years, R/o Ram Nagar Bas,
       Ward No.1, Sardarshahar, Churu, At Present
       R/o Vikas Colony, Piprali Road, Near Clc Wali
       Gali, Radhakishanpura, Sikar.
2.     Dinesh S/o Sh. Babulal, Aged About 34 Years,
       R/o      Nayako         Ka      Mohalla,          Ward     No.1,
       Surajgarh, Jhunjhunu, At Present R/o Vikas
       Colony, Piprali Road, Near Clc Wali Gali,
       Radhakishanpura, Sikar.
                                                         ----Petitioners
                                Versus
1.     State Of Rajasthan, Through Pp.
2.     The Director General Of Police, Rajasthan,
       Jaipur.
3.     The Superintendent Of Police, Sikar.
4.     Sho Police Station Udyog Nagar, Sikar.
5.     Sho Police Station Surajgarh, Jhunjhunu.
6.     Sho Police Station Sardarshahar, Churu.
7.     Sh. Bajranglal S/o Sh. Nemchand, R/o Ram
       Nagar Bas, Sardarshahar, Churu.
8.     Krishna Kumar S/o Sh. Bajranglal, R/o Ram
       Nagar Bas, Sardarshahar, Churu.
9.     Ramesh S/o Sh. Bajranglal, R/o Ram Nagar
       Bas, Sardarshahar, Churu.
10.    Jaichand Lal S/o Nemchand, R/o Ram Nagar
       Bas, Sardarshahar, Churu.
11.    Madanlal S/o Sh. Nemchand, R/o Ram Nagar
       Bas, Sardarshahar, Churu.
                                                   ----Respondents

[2023:RJ-JP:30081] (2 of 2) [CRLMP-597/2020]

For Petitioner(s) : None For : Mr. Bhawani Shankar Sharma, Respondent(s) P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

17/10/2023

No one is present on behalf of petitioners.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /234

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