Citation : 2023 Latest Caselaw 6091 Raj/2
Judgement Date : 17 October, 2023
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HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 2800/2021
Ramesh Chander Gupta S/o Shri Ram Nath Gupta, Aged About
67 Years, R/o 132 A Printers Nagar, Tonk Road, Jaipur, Retired
On 30.06.2013 From The Post Of Inspector Of Revenue Accounts
At Office Of Divisional Commissioner, Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary,
Revenue Department, Government Secretariat, Jaipur.
2. Registrar, Board Of Revenue, Ajmer.
3. Director, Pension Department, Jyoti Nagar, Jaipur.
4. Divisional Commissioner, Jaipur, Rajasthan
5. Principal Secretary, Finance Department, Government
Secretariat, Jaipur.
----Respondents
Connected With D.B. Civil Writ Petition No. 14828/2019
1. Madan Singh S/o Shri Suraj Singh, Aged About 60 Years, R/o 168A, Guru Jambheshwar Nagar, Lane No. 5, Gandhi Path, Queens Road, Vaishali Nagar, Jaipur.
2. Mangla Ram T. Chaudhary, S/o Shri Tiloka Ram Chaudhary, Aged About 60 Years, R/o D-6A, Nirmohi City, Bhankrota, Jaipur.
----Petitioners Versus
1. State Of Rajasthan, Through Its Principal Secretary, Home Department, Government Secretariat, Jaipur.
2. Director General Of Police, Government Of Rajasthan, Jaipur
3. Commissioner Of Police, Police Commissionerate, Jaipur.
4. Principal Secretary, Finance, Government Of Rajasthan, Secretariat, Jaipur
5. Director, Pension Department, Jyoti Nagar, Jaipur
----Respondents D.B. Civil Writ Petition No. 20143/2019 Ravinder Kumar Bhardwaj S/o Late Shri Hari Swaroop Bhardwaj, Aged About 65 Years, R/o A137, Ashok Vihar Karamchari Colony, Alwar (Rajasthan) Since Retired As Office Assistant, Education Department, Alwar.
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----Petitioner Versus
1. State Of Rajasthan, Through Principal Secretary, Finance Department, Government Of Rajasthan, Secretariat, Jaipur.
2. Principal Secretary To Government, Education Department, Government Secretariat, Jaipur.
3. Director, Secondary Education, Rajasthan, Bikaner.
4. Director, Pension And Pensioners Welfare Department, Vit Bhawan, Rajasthan, Jaipur.
----Respondents D.B. Civil Writ Petition No. 21009/2019 Ram Kumar Sharma S/o Shri Birdi Chand Sharma, Aged About 64 Years, Resident Of Village And Post Panana, Tehsil Amer, Jaipur (Raj.)
----Petitioner Versus
1. State Of Rajasthan, Through Principal Secretary, Departmental Of Personnel, Secretariat, Jaipur (Raj.)
2. Director Secondary Education, Bikaner (Raj.)
3. Joint Director, Secondary Education, Range Ajmer, Ajmer (Raj.)
----Respondents
D.B. Civil Writ Petition No. 2290/2021
Shimbhu Dayal Sharma S/o Shri Gaya Lal Sharma, Aged About 62 Years, R/o Near Old Nagar Palika, Karauli. Retired On 30.06.2019 From The Post Of ILR At Tehsil Karauli In District Karauli.
----Petitioner Versus
1. State Of Rajasthan, Through Its Principal Secretary, Revenue Department, Government Secretariat, Jaipur.
2. Registrar, Board Of Revenue, Ajmer.
3. Director, Pension Department, Jyoti Nagar, Jaipur
4. District Collector, Karauli, Rajasthan
5. Principal Secretary, Finance Department, Government Secretariat, Jaipur.
----Respondents
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D.B. Civil Writ Petition No. 3919/2021 Govind Dev Sharma S/o Lt. Sh. Narayan Dutt Sharma, Aged About 64 Years, Resident Of 7/334, Malviya Nagar, Jaipur (Raj.)
----Petitioner Versus
1. State Of Rajasthan, Through Its Principal Secretary, Medical, Health And Family Welfare Department, Govt. Secretariat, Jaipur.
2. Secretary, Finance (Revenue) Department, Govt.
Secretariat, Jaipur.
3. Director, Rajasthan Medical Services Corporation, Swasthya Bhawan, C-Scheme, Jaipur.
4. Director, Pension And Pensioner Welfare Department, Jyoti Nagar, Jaipur.
----Respondents
D.B. Civil Writ Petition No. 3920/2021
Badri Narain Sharma S/o Lt. Sh. Ghasi Ram Sharma, Aged About 63 Years, Resident Of Plot No. 50, Banshipuri-I, Manoharpura, Jagatpura, Jaipur 302017
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary, Urban Development And Housing Department (Udh), Govt. Secretariat, Jaipur.
2. Secretary, Finance (Revenue) Department, Govt.
Secretariat, Jaipur.
3. Director, Pension And Pensioner Welfare Department, Jyoti Nagar, Jaipur.
----Respondents
D.B. Civil Writ Petition No. 4053/2021
Nannu Ram Sharma S/o Shri Prabhu Dayal Sharma, Aged About 65 Years, R/o Ward No. 16, Nau Biswa, Todabheem District Karauli, Retired On 30-6-2016 From The Post Of Lecturer At Govt. Senior Secondary School, Nibhera Tehsil Sapotara, District Karauli.
----Petitioner
Versus
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1. State Of Rajasthan, Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur.
2. Director, Secondary Education, Rajasthan, Bikaner.
3. Director, Pension Department, Jyoti Nagar, Jaipur.
4. District Education Officer, Secondary Education Karauli, Rajasthan.
5. Principal, Govt. Senior Secondary School, Nibhera, Tehsil Sapotara, District Karauli, Rajasthan.
----Respondents
D.B. Civil Writ Petition No. 21432/2019
Ashok Kumar Pareek S/o Shri Ganga Sahay Pareek, Aged About 67 Years, R/o J-17, Ramesh Marg, C-Scheme, Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Principal Secretary, Public Health And Engineering Department, Government Secretariat, Jaipur.
2. Chief Engineer (Admn.) And Technical Member Rwssmb, Public Health And Engineering Department, Rajasthan, Jaipur.
3. Director, Pension Department, Jyoti Nagar, Jaipur.
4. Chief Chemist, Public Health And Engineering Department, Laboratory At Gandhi Nagar, Rajasthan, Jaipur.
----Respondents
D.B. Civil Writ Petition No. 7534/2020
1. Kanhaiya Lal Bairwa S/o Shri Ramdhan Bairwa, Aged About 66 Years, Resident Of A-251, Mahesh Nagar, 80 Ft. Road, Jaipur (Raj.).
2. Hari Ram Jatav S/o Shri Ramoli Ram, Aged About 69 Years, Resident Of Vikas Nagar, Near New Hospital, Bharatpur (Raj.).
3. Hari Singh S/o Shri Buddha Singh, Aged About 66 Years, Resident Of Village Malipura, Post Sever, District Bharatpur (Raj.).
4. Brijendra Singh Chauhan S/o Shri Sawai Singh Chauhan, Aged About 61 Years, Resident Of Somnath Nagar, Near Hero Showroom, Dausa (Raj.).
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5. Ram Singh S/o Shri Ramoli, Aged About 62 Years, Resident Of Brij Nagar, Near Kakaji Kothi, Bharatpur (Raj.).
6. Roop Singh Rajput S/o Shri Bhambu Singh, Aged About 62 Years, Resident Of Mukam Post Kundera Dungar, Tehsil Sikarai, District Dausa (Raj.).
7. Narwar Singh Jhala S/o Shri Bheru Singh Jhala, Aged About 62 Years, Resident Of 96, Sidhi Vinayak Colony, Station Road, Nimach (M.p.).
8. Shri Murari Lal Sharma S/o Shri Jayram, Aged About 61 Years, Resident Of Krishna Colony, Hindaun City, District Karauli (Raj.).
----Petitioners Versus
1. State Of Rajasthan, Through Chief Secretary, Government Of Rajasthan, Secretariat, Jaipur.
2. The Additional Chief Secretary, Finance Department, Government Of Rajasthan, Secretariat, Jaipur.
3. The Principal Conservator Of Forest, Forest Department, Government Of Rajasthan, Aranya Bhawan, Jhalana Dungri, Jaipur (Raj.).
4. The Director Pension And Pensioners Welfare Department, Government Of Rajasthan, Jyoti Nagar Jaipur.
----Respondents
D.B. Civil Writ Petition No. 163/2021
Prahalad Sahai Sharma S/o Shri Chhotu Ram Sharma, Aged About 61 Years, R/o 4/207, Vidhyadhar Nagar, Jaipur-302039
----Petitioner
Versus
1. The State Of Rajasthan, Through Principal Secretary, Education (Elementary) Government Of Rajasthan, Secretariat, Jaipur
2. Director, Elementary Education, Bikaner, (Rajasthan).
3. Joint Director School Education, Jaipur Division Jaipur (Raj.)
4. District Education Officer Elementary, Headquarter Jaipur (Raj.)
5. Treasury Officer (Pension Director), Jyoti Nagar Jaipur.
(Raj.)
----Respondents
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D.B. Civil Writ Petition No. 1626/2021 Chhail Bihari Sharma S/o Shri Vishwambhar Dayal, Aged About 64 Years, R/o Tirupati Nagar Hindaun City District Karauli.
----Petitioner Versus
1. State Of Rajasthan, Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur.
2. Director, Secondary Education, Rajasthan, Bikaner.
3. Director, Pension Department, Jyoti Nagar, Jaipur.
4. District Education Officer, Secondary Education Karauli, Rajasthan.
----Respondents D.B. Civil Writ Petition No. 2294/2021
1. Ganesh Narayan Awasthi S/o Shri Dwarika Prasad Awasthi, Aged About 63 Years, R/o Roop Colony, Mohan Nagar, Hindaun City District Karauli. Retired On 30.06.2018 From The Post of AAO 1 st At Office Of District Education Officer Elementary, Karauli.
2. Gopal Lal Jain S/o Shri Kirodi Lal Jain, Aged About 62 Years, R/o C/o Panna Lal Hukumchand, Station Road, Hindaun City District Karauli. Retired On 30.06.2018 From The Post of Senior Accounts Officer At Office of Zila Parishad, Karauli.
3. Vishnu Lal Sharma S/o Shri Jag Mohan Lal Sharma, Aged About 62 Years, R/o Gayatri Nagar Karauli, District Karauli. Retired On 30.06.2019 From The Post of AAO 1 st At Office of Zila Parishad Karauli.
4. Bhanu Pratap Singh S/o Shri Magan Singh, Aged About 62 Years, R/o Near Ganesh Gate, Karauli District Karauli. Retired On 30.06.2019 From The Post Of AAO 1 st At Office Of District Education Officer Elementary, Karauli.
----Petitioners Versus
1. State of Rajasthan, Through Its Principal Secretary, Finance Department, Government Secretariat, Jaipur.
2. Director, Treasury And Accounts, Government of Rajasthan, Jaipur.
3. District Education Officer, Elementary Education, Karauli.
4. Chief Executive Officer, Zila Parishad, Karauli.
5. Director, Pension Department, Jyoti Nagar, Jaipur.
----Respondents
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D.B. Civil Writ Petition No. 2302/2021 Damodar Lal Goyal S/o Shri Babu Lal Saraf, Aged About 62 Years, R/o Foota Kot, Karauli. Retired On 30.06.2019 From The Post of Teacher Grade 3rd At Govt. Senior Secondary School Deep Pura Tehsil And District Karauli.
----Petitioner Versus
1. State of Rajasthan, Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur.
2. Director, Secondary Education Rajasthan, Bikaner
3. Director, Pension Department, Jyoti Nagar, Jaipur
4. District Education Officer Secondary Education, Karauli, Rajasthan
5. Principal Secretary, Finance Department, Government Secretariat, Jaipur.
6. Principal, Govt. Senior Secondary School, Deep-Pura, Tehsil And District Karauli.
----Respondents D.B. Civil Writ Petition No. 2799/2021 Balbeer Singh Jat S/o Shri Jaggu Ram, Aged About 73 Years, R/o Village Sukh Singh Ka Bas, Post Bhadwadi Via Kawat Town, District Sikar. Retired On 30.06.2007 From The Post Of Assistant Agriculture Extension In Zila Parishad, Sikar District Sikar.
----Petitioner Versus
1. State Of Rajasthan, Through Its Principal Secretary, Agriculture Department, Government Secretariat, Jaipur.
2. Director, Agriculture Department, Jaipur.
3. Director, Pension Department, Jyoti Nagar, Jaipur.
4. Principal Secretary, Finance Department, Government Secretariat, Jaipur.
5. Assistant Director, Agriculture Extension In Zila Parishad, Sikar District Sikar
----Respondents D.B. Civil Writ Petition No. 2811/2021
1. Tota Ram Bhadoriya S/o Shri Durjan Ram, Aged About 63 Years, R/o Village And Post Bachhrain, Tehsil Bhusawar, District Bharatpur Retired On 30.06.2018 From The Post of Teacher Grade 3rd At Government Senior Secondary School Hathodi (Weir) District Bharatpur
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2. Tej Singh Sejwar S/o Shri Jeevan Singh Sejwar, Aged About 63 Years, R/o Village And Post Bachhrain, Tehsil Bhusawar, District Bharatpur Retired On 30.06.2018 From The Post of Lecturer (Geography) At Government Senior Secondary School Halena (Weir) District Bharatpur
3. Pradeep Kumar Sharma S/o Shri Bhori Lal Sharma, Aged About 61 Years, R/o Saraswat Sadan, Jat Ki Saray Hindaun City, District Karauli, Retired On 30.06.2020 From The Post of Physical Teacher Grade 3 rd (PTI Grade 3rd) At Government Senior Secondary School Sumel Tehsil Bamanwas District Sawai Madhopur
----Petitioners Versus
1. State of Rajasthan, Through Its Principal Secretary, Education Department, Government Secretariat, Jaipur
2. Director, Secondary Education Rajasthan Bikaner
3. Director Pension Department, Jyoti Nagar, Jaipur
4. Principal Secretary, Finance Department, Government Secretariat, Jaipur
5. District Educaiton Officer, Secondary Education, Bharatpur Rajasthan
6. District Education Officer, Secondary Education Sawai Madhopur Rajasthan
----Respondents
D.B. Civil Writ Petition No. 2839/2021
Prem Chand Jain S/o Shri Heera Lal Jain, Aged About 69 Years, R/o 315, Scheme No. 3, Basant Vihar, Alwar, Rajasthan.
----Petitioner
Versus
1. State of Rajasthan, Through Its Principal Secretary, Medical Health Department, Government Secretariat, Jaipur.
2. Additional Director (Administration), Medical And Health Services, Rajasthan, Jaipur.
3. Director, Pension Department, Jyoti Nagar, Jaipur.
4. Zila Praznan And Shishu Swasthya Adhikari, Alwar, Rajasthan.
5. Principal Secretary, Finance Department, Government Secretariat, Jaipur.
----Respondents
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For Petitioner(s) : Mr. Vijay Pathak, Advocate Mr. Shyam Lal Sharma, Advocate Mr. Dikshant Jain, Advocate Mr. Prakash Kaushik, Advocate Mr. Sandeep Saxena, Advocate Mr. Vinod Jhajharia, Advocate For Respondent(s) : Dr. Ganesh Parihar, AAG with Mr. Sameer Sharma, Advocate Mr. S.S. Raghav, AAG Dr. V.B. Sharma, AAG Ms. Sheetal Mirdha, AAG with Mr. Prateek Singh, Advocate Mr. Yashodhar Pandey, Advocate for Mr. Anil Mehta, AAG Mr. Chandra Shekhar, Advocate for Mr. Bharat Saini, Advocate Mr. Mihir Katta, Advocate
HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE PRAVEER BHATNAGAR
Judgment / Order
17/10/2023
Mr. Yashodhar Pandey, learned counsel on behalf of Mr. Anil
Mehta, learned Additional Advocate General prays for an
adjournment.
Learned counsel for the petitioners, however, brings to the
notice of this Court, the order of the Hon'ble Supreme Court
deciding the controversy involved in these matters.
Similar matters were earlier taken up for consideration by
this Court. One such matter i.e., D.B. Civil Writ Petition No.
5445/2022 and other connected matters (Union of India & Others
Versus Manohar Lal & Others) were also disposed off vide order
dated 07.08.2023.
Therefore, we are not inclined to adjourn the matters as the
issue stands settled by the Hon'ble Supreme Court. Vide order
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dated 25.07.2023 passed in D.B. Civil Writ Petition No.4139/2022
(The Commissioner, Kendriya Vidyalaya Sangathan & Another
Versus Ram Karan Bhakar & Others), raising identical issues, this
Court disposed off the petition in terms of the order passed by the
Hon'ble Supreme Court in the case of The Director (Admn. And
HR) KPTCL & Ors. Vs. C.P. Mundinamani & Ors. Reported in
(2023) SCC Online SC 401.
It is also brought to the notice of this Court that Special
Leave Petition (C) No.3420/2023 and Special Leave Petition (C)
No.1001/2023 have also been disposed off on 19.05.2023. A copy
of orders dated 11.04.2023 and 19.05.2023 passed by Hon'ble
Supreme Court have also been placed on record. Therefore, the
present petitions are also disposed off on the same terms with
direction to the respondents to consider the claim of the
petitioners and pass appropriate orders and other consequential
benefits as per their entitlement. Whatever amount is found
payable be also released within a period of one month.
Accordingly, the present petitions are disposed off.
(PRAVEER BHATNAGAR),J (MANINDRA MOHAN SHRIVASTAVA),J
Mohita /85-101
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