Banwari Lal S/O Rameshwari Lal B/C ... vs State Of Rajasthan ...
2023 Latest Caselaw 6081 Raj/2

                                   [2023:RJ-JP:29677]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               1928/2019

                                   Banwari Lal S/o Rameshwari Lal, R/o Plot No.1282,
                                   Sanjay Nagar Dcm, Ajmer Road, Jaipur.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp.
                                   2.     Atma Ram Vaishnav S/o Shri Mishri Lal
                                          Vaishnav,         R/o        Village        Khajuri,     Tehsil
                                          Jahajpura, District Bhilwara, Raj., At Present
                                          R/o 151, Sanjay Nagar, Ajmer Road, Jaipur.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Saurabh Jain, Adv., with Mr. Ravi Faujdar, Adv.

For : Mr. Yashwant Kankhediya, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

16/10/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /511

Powered by TCPDF (www.tcpdf.org)