Abhishek Joshi S/O Shri Ashok ... vs Assistant Director, Directorate ...
2023 Latest Caselaw 6080 Raj/2

                                   [2023:RJ-JP:29688]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               5424/2019

                                   1.     Abhishek Joshi S/o Shri Ashok Joshi, R/o
                                          8/30, East Patel Nagar, Delhi. (At Present
                                          Confined In Central Jail, Alwar).
                                   2.     Mridul Joshi S/o Shri Ashok Joshi, R/o 8/30,
                                          East Patel Nagar, Delhi. (At Present Confined
                                          In Central Jail, Alwar).
                                   3.     Ashok Joshi S/o Shri Shyam Lal Joshi, R/o
                                          8/30, East Patel Nagar, Delhi.
                                                                                            ----Petitioners
                                                                   Versus
                                   Assistant     Director,       Directorate        Of      Enforcement,
                                   Second      Floor,     Jeevan       Nidhi     Ii,    L.i.c.   Bhawan,
                                   Bhawani Singh Road, Jaipur 302005.
                                                                                         ----Respondent

For Petitioner(s) : None For : None Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

16/10/2023

No one is present on behalf of petitioners.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /520

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