Shravan Kumar S/O Sita Ram vs State Of Rajasthan ...
2023 Latest Caselaw 6051 Raj/2

[2023:RJ-JP:29463]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                            6638/2022

Shravan Kumar S/o Sita Ram, Aged About 45
Years, R/o Ram Nagar Colony, Masuda Marg,
Beawar City, District Ajmer, Rajasthan.
                                                          ----Petitioner
                                Versus
1.     State         Of     Rajasthan,           Through         Public
       Prosecutor.
2.     Dilip Saini S/o Sita Ram, Ram Nagar Colony,
       Mewari Gate K Bahar, Beawar City, Ajmer,
       Rajasthan.
                                                   ----Respondents

Connected With S.B. Criminal Miscellaneous (Petition) No. 6639/2022

1. Mahesh S/o Manohar Lal, Aged About 35 Years, R/o Dagdiyo Ka Bas, Jas Nagar, District Nagaur, Rajasthan.

2. Laxman Ram Mali S/o Paras Mal Saini, Aged About 34 Years, R/o Near Hp Petrol Pump, Harsor, District Nagaur, Rajasthan.

----Petitioners Versus

1. State Of Rajasthan, Through Public Prosecutor.

2. Dilip Saini S/o Sita Ram, Ram Nagar Colony, Mewari Gate K Bahar, Beawar City, Ajmer, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Y.S. Jadoun, Adv.

[2023:RJ-JP:29463] (2 of 2) [CRLMP-6638/2022]

For : Mr. Ganesh Saini, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

16/10/2023

Learned counsel for petitioners prays for

withdrawal of these criminal misc. petitions.

In view of above, these criminal misc. petitions

are dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /558 & 559

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