Carry On Industries vs State Of Rajasthan ...
2023 Latest Caselaw 6019 Raj/2

                                   [2023:RJ-JP:29323]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               5542/2019

                                   Carry On Industries, Office Panipat Barsat Road,
                                   Village Pundri, District Karnal, Haryana, Through
                                   Authorized Agent Rinku Sharma S/o Ashok Sharma,
                                   R/o    Panipat       At    Present       Working         At   Assistant
                                   Manager (Cont.).
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through Pp.
                                                                                        ----Respondent

For Petitioner(s) : Mr. Gajender Singh Rathore, Adv.

For : Mr. Sher Singh Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

13/10/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /824

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