Prahlad Kishan @ Chhitar Mal S/O ... vs Sita Ram S/O Kanhaiya Lal (Died On ...
2023 Latest Caselaw 5990 Raj/2

[2023:RJ-JP:29115]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 17677/2017

1.       Shankar Lal Sharma S/o Late Prahlad Kishan, R/o Jai Ram
         Pura, Tehsil Amer, District Jaipur
2.       Santosh Devi D/o Late Prahlad Kishan, W/o Babu Lal
         Sharma, R/o House No. 9, New Colony, Jhotwara, Jaipur
3.       Niranjan Kumar Sharma S/o Late Prahlad Kishan, R/o Jai
         Ram Pura, Tehsil Amer, District Jaipur
4.       Sushila Devi, D/o Late Prahlad Kishan, W/o Ratan Lal
         Sharma, R/o Rao Ji Ka Mohalla, Neem Ka Thana, Sikar
5.       Prem Devi D/o Late Prahlad Kishan W/o Late Radhey
         Shyam Sharma, R/o House No. 9, New Colony, Jhotwara,
         Jaipur
6.       Smt. Savitri Devi W/o Late Prahlad Kishan, R/o Jai Ram
         Pura, Tehsil Amer, District Jaipur
                                                                 ----Petitioners
                                    Versus
1.       Raj Kumar S/o Late Ram Ratan, R/o Jai Ram Pura, Tehsil
         Amer,district Jaipur
2.       Annu D/o Late Ram Ratan, R/o Jai Ram Pura, Tehsil
         Amer,district Jaipur
3.       Bachchu Ram S/o Kanhaiya Lal (Died - Suit Abated), R/o
         Jai Ram Pura, Tehsil Amer,district Jaipur
4.       Rakesh S/o Late Ram Ratan,                 R/o Jai Ram Pura, Tehsil
         Amer,district Jaipur
5.       Babu Lal S/o Kanhaiya Lal (Died On 18.2.2010), R/o Jai
         Ram Pura, Tehsil Amer,district Jaipur
6.       Chhotu Ram S/o Kanhaiya Lal, R/o Jai Ram Pura, Tehsil
         Amer,district Jaipur
7.       Suresh S/o Late Ram Ratan, R/o Jai Ram Pura, Tehsil
         Amer,district Jaipur
8.       Smt. Urmila Devi W/o Late Babu Lal, R/o Jai Ram Pura,
         Tehsil Amer,district Jaipur
9.       Tarun D/o Late Ram Ratan, R/o Jai Ram Pura, Tehsil
         Amer,district Jaipur
10.      Kumari Vijay Laxmi D/o Late Babu Lal (Minor), Through
         Natural Guardian Smt. Urmila Devi, R/o Jai Ram Pura,

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         Tehsil Amer,district Jaipur
11.      Ajay S/o Late Ram Ratan, R/o Jai Ram Pura, Tehsil
         Amer,district Jaipur
12.      Kavita Sharma D/o Late Sita Ram, W/o Khem Raj
         Sharma, Aged About 40 Years, R/o Village And Post
         Khatolai, Tehsil Shahpura, District Jaipur
13.      Yagya Dutt Sharma S/o Late Sita Ram (Son), Aged About
         38 Years, R/o Village Jai Ram Pura, Tehsil Amer, District
         Jaipur
14.      Manmohan S/o Late Babu Lal, R/o Jai Ram Pura, Tehsil
         Amer,district Jaipur
15.      Manoj S/o Late Babu Lal, R/o Jai Ram Pura, Tehsil
         Amer,district Jaipur
16.      Ram Ratan S/o Kanhaiya Lal (Died On 25.10.09), R/o Jai
         Ram Pura, Tehsil Amer,district Jaipur
17.      Kaluram S/o Kanhaiya Lal, R/o Jai Ram Pura, Tehsil
         Amer,district Jaipur
18.      Nathi Devi W/o Late Sita Ram, Aged About 70 Years, R/o
         Village Jai Ram Pura, Tehsil Amer, District Jaipur
19.      Smt. Santosh Devi W/o Late Ram Ratan, R/o Jai Ram
         Pura, Tehsil Amer,district Jaipur
                                                                 ----Respondents

For Petitioner(s) : Mr. Umang Jain For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

13/10/2023

Counsel appearing for the petitioners seeks permission to

withdraw the present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

[2023:RJ-JP:29115] (3 of 3) [CW-17677/2017]

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stand dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /170

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