Lal Singh Son Of Shri Soran Singh vs Smt. Tarawati Wife Of Shri Lal ...
2023 Latest Caselaw 5969 Raj/2

                                   [2023:RJ-JP:29001]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Revision Petition No. 192/2022

                                   Lal Singh Son Of Shri Soran Singh, Aged About 47 Years,
                                   Resident Of Alladin Colony, Near Railway Station, Bharatpur
                                   (Raj.)
                                                                                          ----Petitioner-Defendant
                                                                        Versus
                                   Smt. Tarawati Wife Of Shri Lal Singh, Aged About 40 Years,
                                   Resident Of Alladin Colony, Near Railway Station, Bharatpur,
                                   Presently Posted As Teacher, Government Upper Primary School,
                                   Murar, Tehsil Kaman, District Bharatpur (Raj.)
                                                                                           ----Respondent-Plaintiff

For Petitioner(s) : Mr. Ambrish Vashishtha For Respondent(s) : Mr. Anurodh Chaturvedi

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/10/2023

After arguing for some time, learned counsel for the

petitioner wants to withdraw this revision petition.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/321

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