Amrit Lal vs Deepak Kumari ...
2023 Latest Caselaw 5958 Raj/2

                                   [2023:RJ-JP:28965]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12406/2016

                                   Amrit Lal S/o Kapoor Chand, Village Posalilya, Distt. Sirohi, At
                                   Present New City, Kishangarh, Distt. Ajmer Raj.
                                                                                                      ----Petitioner
                                                                       Versus
                                   Deepak Kumar S/o Kailash Chand, Fancy Store Vegetable
                                   Marget, New City, Kishangarh, Distt. Jaipur.
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /25

Powered by TCPDF (www.tcpdf.org)