Chatar Singh And Ors vs Nagar Palika And Ors ...
2023 Latest Caselaw 5956 Raj/2

[2023:RJ-JP:28966]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 11285/2017

1.       Chatar Singh S/o. Manohari,
2.       Hari Singh S/o. Manohari,
3.       Roop Singh S/o. Manohari,
4.       Kamal Singh S/o. Manohari,
5.       Mahendra Singh S/o. Manohari,
6.       Suresh Chand S/o. Manohari,
7.       Chaman Kumari W/o. Bhagwan Singh,
8.       Sameer S/o. Bhagwan Singh,
9.       Rajsingh S/o. Bhagwan Singh, Residents Of Naharganj
         Mohalla, Kumher, Tehsil Kumher, District Bharatpur Raj.
                                                                     ----Petitioners
                                     Versus
1.       Nagar Palika Kumher Through Executive Officer, Nagar
         Palika, Kumher, District Bharatpur Raj.
2.       Additional    Chief      Engineer         Pari     Public    Health   And
         Engineering Department, Malah, Head Quarter, Bharatpur,
         District Bharatpur Raj.
3.       Superintending        Engineer         Pari,      Public     Health   And
         Engineering Department, Bharatpur Raj.
                                                                  ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/10/2023

No one has put in appearance on behalf of the petitioners in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

[2023:RJ-JP:28966] (2 of 2) [CW-11285/2017]

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /33

Powered by TCPDF (www.tcpdf.org)