Bhawani Shankar Saini S/O Shri ... vs The State Of Rajasthan Through ...
2023 Latest Caselaw 5922 Raj/2

                                   [2023:RJ-JP:28937]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 2507/2018
                                                                         In
                                                     S.B. Civil Writ Petition No.17202/2018

                                    Bhawani Shankar Saini S/o Shri Srilal Saini, Aged About 56
                                    Years,  R/o   Village    Ganj    Post Kishangarhwas  Tehsil
                                    Kishangarhwas District Alwar (Raj)
                                                                                                          ----Petitioner
                                                                          Versus
                                    1.         The State Of Rajasthan Through Principal Secretary Rural
                                               Development And Panchayati Raj Department, Govt.
                                               Secretariat Jaipur
                                    2.         Shri Rajeshwar Singh Principal Secretary,                          Rural
                                               Development And Panchayati Raj Department                          Govt.
                                               Secretariat Jaipur
                                    3.         Shri Phool Chand Kishan Commissioner National Gramin
                                               Employment      Guarantee Scheme   (Narega),   Govt.
                                               Secretariat Jaipur
                                    4.         Shri Prakash Rajpurohit District Collector, Alwar
                                    5.         Shri Anshdeep Alah Chief Executive Officer, Zila Parishad
                                               Alwar (Raj)
                                    6.         Smt. Hemant Chandoliya The Programme Officer
                                               (Narega), Panchayat Samiti Kishangarhwas District Alwar
                                               (Raj)
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Vinod Kumar Sharma For Respondent(s) : Mr. S.S. Raghav, AAG with Mr. Ajay Singh Rajawat

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 12/10/2023

Learned counsel for the petitioner does not press this

contempt petition.

The contempt petition is dismissed accordingly. Pending

application also stands disposed of.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/77

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