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Smt Nathi Devi vs Smt Veenu Gupta Andors ...
2023 Latest Caselaw 5889 Raj/2

Citation : 2023 Latest Caselaw 5889 Raj/2
Judgement Date : 11 October, 2023

Rajasthan High Court
Smt Nathi Devi vs Smt Veenu Gupta Andors ... on 11 October, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:28631]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 1418/2017
                                                                               In
                                                        S.B. Civil Writ Petition No.8534/2017

                                    Smt. Nathi W/o Late Narain Das Pahadia, aged about 65 years,
                                    R/o Mohalla Kagdiwada, Ward No. 12, Tehsil Tijara Distt. Alwar
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.      Smt. Veenu Gupta Principal Secretary, Medical And Health
                                            Department, Govt. Of Rajasthan, Govt. Secretariat,
                                            Jaipur.
                                    2.      Shri V.k. Mathur Director Of Medical And Health And
                                            Family Welfare Services, Govt. Of Rajasthan, Swasthya
                                            Bhawan, Tilak Marg, C-Scheme, Jaipur
                                    3.      Shri Rakesh Sharma Additional Director Administration,
                                            Medical And Health And Family Welfare Services, Govt Of
                                            Rajasthan, Swasthya Bhawan, Tilak Marg, C-Scheme,
                                            Jaipur
                                    4.      State Of Rajasthan Through the Principal Secretary,
                                            Medical Health And Family Welfare Department, Govt. Of
                                            Rajasthan, Govt. Secretariat, Jaipur
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Narendra Mishra For Respondent(s) : Dr. V.B. Sharma, AAG with Mr. Avinash Choudhary Mr. Aman Bhargava

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/152

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