Raj Kumar Meena Andors vs State Of Raj And Ors ...
2023 Latest Caselaw 5887 Raj/2

                                   [2023:RJ-JP:28710]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1020/2018
                                                                               In
                                                        S.B. Civil Writ Petition No.1789/2016

                                    1.         Raj Kumar Meena S/o Dileep Kumar Meena, aged about
                                               33 years, R/o H. No. 33, Kilashpuri, Malviya Nagar, Jaipur
                                               Rajasthan
                                    2.         Vinod Kumar Meena S/o Shri Latur Lal Meena, aged about
                                               24years, R/o 138, Awadhpuri-Ii, Mahesh Nagar Phatak,
                                               Jaipur Rajasthan
                                                                                                          ----Petitioners
                                                                           Versus
                                    1.         State Of Rajasthan Through Secretary, Department Of
                                               Local Bodies, U.d.h. Government Of Rajasthan,
                                               Secretariat, Jaipur Rajasthan
                                    2.         Shri Mukesh Kumar Sharma, Secretary, Department Of
                                               Local   Bodies    U.d.h.   Government Of Rajasthan,
                                               Secretariat, Jaipur Rajasthan
                                    3.         Shri Alka Meena, Secretary, Rajasthan Municipal,
                                               Administration And Technical, And Subordinate And
                                               Ministerial Service Selection Commission, G-3, Rajmal
                                               Residency, Near Civil Lines Phatak, Jaipur Rajasthan
                                    4.         Shri Pawan Arora, Director, Local Self Government,
                                               Government Of Rajasthan, G-3, Rajmahal Residency Near
                                               Area Civil Lines Phatak,c-Scheme, Jaipur.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Iliyas Khan for Mr. Tanveer Ahamed For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/10/2023

Learned counsel for the petitioners pleads no instructions.

In view thereof, this contempt petition is dismissed for non-

prosecution.

(MAHENDAR KUMAR GOYAL),J

Manish/39

Powered by TCPDF (www.tcpdf.org)