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Om Prakash Son Of Shri Bhojraj vs Pawan Kumar S/O Kailash Chand ...
2023 Latest Caselaw 5872 Raj/2

Citation : 2023 Latest Caselaw 5872 Raj/2
Judgement Date : 11 October, 2023

Rajasthan High Court
Om Prakash Son Of Shri Bhojraj vs Pawan Kumar S/O Kailash Chand ... on 11 October, 2023
Bench: Mahendar Kumar Goyal
                                   [2023:RJ-JP:28533]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Revision Petition No. 67/2021

                                   Om Prakash Son Of Shri Bhojraj, Aged About 48 Years, Resident
                                   Of Kanwar Nagar, Basdi Ka Bas, Tehsil Kotputali, District Jaipur.
                                                                                            ----Petitioner/Defendant
                                                                          Versus
                                   1.          Pawan Kumar S/o Kailash Chand, Resident Of Mohalla
                                               Badavas, Kasba, Kotputli District, Jaipur.
                                                                                            .......Respondent/Plaintiff

2. UCO Bank, Branch Kotputali, District Jaipur (Rajasthan)

3. The Sub Registrar, Kotputali, District Jaipur (Rajasthan)

4. The Tehsildar, Tehsil Kotputali, District Jaipur. (Rajasthan)

5. The District Collector, Jaipur, District Jaipur (Rajasthan)

----Proforma-Respondents

For Petitioner(s) : Dr. R.K. Sharma for Mr. Bhrigu Sharma For Respondent(s) : Mr. Abhi Goyal

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/10/2023

Learned counsel for the petitioner wants to withdraw this

revision petition.

The same is dismissed accordingly.

The pending application also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Sudha/241

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