Madan Mohan Sharma S/O Shri ... vs State Of Rajasthan ...
2023 Latest Caselaw 5859 Raj/2

[2023:RJ-JP:28637]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 1363/2019
Jagdish Prasad S/o Shri Ramjilal, Aged About 62 Years, R/o
Gopal Nagar, Kosi Kalan, District Mathura (U.p.)
                                                                    ----Petitioner
                                    Versus
1.       State Of Rajastha, Through Revenue Secretary, Govt. Of
         Rajasthan, Secretariat, Jaipur.
2.       The District Collector, Bharatpur

3.       Assistant Commissioner Commercial Tax Department,
         Circle-A, Bharatpur (Rajasthan)
4.       District Collector And District Magistrate, Mathura (U.p.)

                                                                 ----Respondents

Connected With S.B. Civil Writ Petition No. 1364/2019 Madan Mohan Sharma S/o Shri Kishori Shyam Sharma, Aged About 48 Years, R/o Near Lic Office, National Highway, Kosi Kalan, District Mathura (U.p.)

----Petitioner Versus

1. State Of Rajasthan, Through Revenue Secretary, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The District Collector, Bharatpur.

3. Assistant Commissioner Commercial Tax Department, Circle-A, Bharatpur (Rajasthan)

4. District Collector And District Magistrate, Mathura (U.p.)

----Respondents S.B. Civil Writ Petition No. 1365/2019 Surendra Goyal S/o Shri Munshi Lal, Aged About 63 Years, R/o Near Water Tank, Gopal Nagar, Kosi Kalan, District Mathura (U.p.)

----Petitioner Versus

1. State Of Rajasthan, Through Revenue Secretary, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The District Collector, Bharatpur.

3. Assistant Commissioner Commercial Tax Department, Circle-A, Bharatpur (Rajasthan)

4. District Collector And District Magistrate, Mathura (U.p.)

[2023:RJ-JP:28637] (2 of 2) [CW-1363/2019]

----Respondents S.B. Civil Writ Petition No. 1366/2019 Tejwant Jain S/o Shri Kanhaiya Lal Jain, Aged About 50 Years, R/o Agrasen Nagar, Kosi Kalan, District Mathura (U.p.)

----Petitioner Versus

1. State Of Rajasthan, Through Revenue Secretary, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The District Collector, Bharatpur.

3. Assistant Commissioner Commercial Tax Department, Circle-A, Bharatpur (Rajasthan)

4. District Collector And District Magistrate, Mathura (U.p.)

----Respondents

For Petitioner(s) : Mr. Rajeev Kumar Sogarwal For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/10/2023

Counsel for the petitioners submits that the present writ

petitions have become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petitions are dismissed as having

become infructuous.

Since the main petitions have been dismissed, all other

pending applications, if any, also stand dismissed.

A copy of this order be placed in connected files.

(GANESH RAM MEENA),J

ARTI SHARMA /82-85

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