Gopesh Gupta S/O Shri Rajesh Gupta vs State Of Rajasthan ...
2023 Latest Caselaw 5827 Raj/2

                                   [2023:RJ-JP:28365]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               3188/2020

                                   Gopesh Gupta S/o Shri Rajesh Gupta, Aged About
                                   25 Years, R/o Vimla Colony Mungestka, Alwar,
                                   Proprietor Of M/s Mittal Mobile, Hanuman Circle
                                   Delhi Road, Alwar, Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp
                                   2.     The Branch Manager, Kotak Mahhindra Bank
                                          Ltd. Branch Office At 57, Sardar Patel Marg,
                                          Krishna Tower, C-Scheme Jaipur.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Ankul Gupta, Adv. For : Mr. Sher Singh Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 10/10/2023

Learned counsel for the petitioner submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /478

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