Smt Chandrakala vs Firm Jain Corporation ...
2023 Latest Caselaw 5822 Raj/2

                                   [2023:RJ-JP:28265]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 384/2017

                                    Smt. Chandrakala Devi W/o Harikishan Gupta, aged about 77
                                    years, R/o C-28, Jamana Nagar Near Jamana Dairy, Ajmer Road,
                                    Sodala, Jaipur.
                                                                                          ----Defendant-Appellant
                                                                        Versus
                                    Firm Jain Corporation, 7- Govind Marg, Janta Colony, Jaipur
                                    Through Proprietor Rajkumar Jain S/o Late Shri Trilokchand- 7,
                                    Govind Marg, Janta Colony, Jaipur.
                                                                                           ----Plaintiff-Respondent

For Appellant(s) : Mr. M.C. Gupta for Mr. G.P. Sharma For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

10/10/2023

Learned counsel for the appellant wants to withdraw this civil

second appeal.

The civil second appeal is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/84

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