Gurukul Shikshan Sansthan vs Dr. Vineet Joshi, Chairperson, ...
2023 Latest Caselaw 5812 Raj/2

                                   [2023:RJ-JP:28378]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Contempt Petition No. 23/2021
                                                                               In
                                                        S.B. Civil Writ Petition No.3547/2020

                                    Gurukul Shikshan Sansthan, Fatehpur Road, Sikar, Through Its
                                    Chairperson Ranjit Singh Son Of Narayan Singh, Aged About 39
                                    Years, Resident Of B-5, Todi Nagar, Sikar(Raj.).
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.         Dr. Vineet Joshi, Chairperson, National Council For
                                               Teacher Education, G-7, Sector-10, Dwarka, Landmark-
                                               Near Metro
                                    2.         Dr. Rammurti Meena, Regional Director, Western Region
                                               Committee Of The National Council For Tgeacher
                                               Education, G-7, Sector- 10, Dwarka, Landmark - Near
                                               Metro.
                                    3.         Sh. T. Pritam Singh, Regional Director, Western Region
                                               Committee Of The National Council For Teacher
                                               Education, G-7, Sector-10, Dwarka, Landmark - Near
                                               Metro Station, New Delhi, Through Its Regional Director.
                                                                                                        ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

10/10/2023

None for the petitioner even in the second round. None had

appeared on its behalf even on last date, i.e., 14.03.2023.

In view thereof, this contempt petition is dismissed for non-

prosecution.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/64

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