Sohan Lal S/O Late Thanaram vs Sitaram S/O Bhore Lal ...
2023 Latest Caselaw 5808 Raj/2

                                   [2023:RJ-JP:28179]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Revision Petition No. 179/2023

                                   Sohan Lal S/o Late Thanaram, Aged About 66 Years, Ro Near
                                   Bus Stand, Rajgarh, Tehsil Rajgarh (Alwar)
                                                                                                      ----Petitioner
                                                                         Versus
                                   1.         Sitaram S/o Bhore Lal, R/o Sarai Mohalla, Rajgarh, Tehsil
                                              Rajgarh, District Alwar
                                   2.         Rajedndra Kumar S/o Shivdayal, R/o Village Bhairughati
                                              Tehsil Rajgarh, At Present R/o Sarai Mohalla, Rajgarh,
                                              Tehsil Rajgarh, District Alwar
                                   3.         Jasoda W/o Babu Lal, R/o Bankat Ki Kothi, Rajgarh, Tehsil
                                              Rajgarh, District Alwar.
                                                                            ----Respondents/Plaintiffs

4. Rajesh S/o Sohan Lal,

5. Kishan Lal S/o Sohan Lal, Bothe are R/o Near Bus Stand, Rajgarh, Tehsil Rajgarh District Alwar.

6. Nagar Palika Rajgarh, District Alwar, Through Chairman

7. Executive Officer, Nagar Palika Rajgarh., District Alwar

8. Executive Engineer, P.w.d. Rajgarh, District Alwar.

9. Assistant Engineer, P.w.d., Rajgarh, District Alwar

10. General Public

----Performa Respondents/Defendants

For Petitioner(s) : Mr. Mohar Pal Meena with Mr. Jiteshu Chugh For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

10/10/2023

After arguing for some time, learned counsel for the

petitioner wants to withdraw this revision petition.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/15

Powered by TCPDF (www.tcpdf.org)