Manisha Pareek vs Rajasthan Pharmacy Council ...
2023 Latest Caselaw 5786 Raj/2

                                   [2023:RJ-JP:27777]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7050/2018

                                   Manisha Pareek Daughter Of Mahavir Prasad Pareek, Resident Of
                                   Crimson Court, Villa Number-2, Near Skit College, Jagatpura,
                                   Jaipur
                                                                                                             ----Petitioner
                                                                              Versus
                                   Rajasthan Pharmacy Council, Sahakar Bhawan, 22-Godowns
                                   Circle, Sardar Patel Dispensary Campus, Sardar Patel Marg,
                                   Jaipur Through Registrar
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Anil Kumar Mr. Pradeep Bochaliya For Respondent(s) : Mr. Saurabh Saraswat

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /155

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