Ganpati Enclave Golden Heritage ... vs The State Of Rajasthan ...
2023 Latest Caselaw 5781 Raj/2

[2023:RJ-JP:28011]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 6354/2021

Ganpati Enclave Golden Heritage Residents Society, Through
Secretary Amit Goyal S/o Shri Narendra Nath Goyal, Aged About
59 Years, R/o A 141 Vidhut Nagar A Prince Road, Jaipur (Raj.) -
302021
                                                                    ----Petitioner
                                    Versus
1.       The State Of Rajasthan, Through The Principal Secretary,
         Department Of Co-Operative, Secretariat, Main Building,
         Bhagwan Das Road, Jaipur (Raj.).
2.       Registrar Of Societies, Jaipur Dev Nagar Samudayik
         Kendra, In Front Of Kamal And Kk, Tonk Road, Jaipur
         (Raj)
3.       Golden Heritage Residents Welfare Association Societies,
         Through Its Secretary Sagar Sharma, R/o D-302 Ganpati
         Enclave Ajmer Road, Madrampura Near Anchor Mall,
         Jaipur (Raj.)
                                                                 ----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. Ashutosh Bhatia for respondent No.3 Mr. Suraj Singh Charan

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/10/2023

No one has put in appearance on behalf of the petitioners in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

[2023:RJ-JP:28011] (2 of 2) [CW-6354/2021]

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /59

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