Jagdish And Ors vs Vimala Devi And Ors ...
2023 Latest Caselaw 5769 Raj/2

                                   [2023:RJ-JP:27994]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 4420/2017
                                   1.       Jagdish

                                   2.       Babulaa

                                   3.       Girdhari

                                   4.       Puran, All S/o Prabhu, R/o Bhuri Bhadaj, Tehsil Kotputli,
                                            Dist. Jaipur, Rajasthan.
                                                                                                              ----Petitioners
                                                                             Versus
                                   1.       Vimala Devi D/o Fufiya @ Fulia, Bhuri Bhadaj, Tehsil
                                            Kotputli, Dist. Jaipur, Rajasthan.
                                   2.       Mahadi Devi D/o Fufiya @ Fulia, Bhuri Bhadaj, Tehsil
                                            Kotputli, Dist. Jaipur, Rajasthan.
                                   3.       Tehsildar, Tehsil Kotputli, Dist. Jaipur.

                                   4.       Sub- Registrar, Sub- Registrar                         Office     Paota,    Tehsil
                                            Kotputli, Dist. Jaipur Rajasthan.
                                                                                                            ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/10/2023

No one has put in appearance on behalf of the petitioners in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /11

Powered by TCPDF (www.tcpdf.org)