Rahul Vashishth vs Babu And Ors (2023:Rj-Jp:27770)
2023 Latest Caselaw 5761 Raj/2

[2023:RJ-JP:27770]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 10733/2018

Rahul Vashishth Son Of Shri Manoj Vashishth, aged about 29
years Resident Of Shiv Colony, Hindaun City, District Karauli
Rajasthan.
                                                                         ----Petitioner
                                        Versus
1.       Babu Son Of Handu, Resident Of Village Khareta, Tehsil
         Hindaun City, District Karauli
2.       Mahesh Narayan Mathur Son Of Shri Ganesh Narayan
         Mathur,       Resident Of 19/100 Sabji Mandi, Ward No. 11,
         Bhilwada Rajasthan.
3.       Satya Prakash Son Of Ramphal,                        Resident Of Churari,
         Tehsil Hindaun City, District Karauli, Rajasthan
4.       Naresh Son Of Damodar, Resident Of Shiv Colony,
         Hindaun City, District Karauli, Rajasthan
5.       Manoj Son Of Shri Babu Lal, Resident Of Shiv Colony,
         Hindaun City, District Karauli, Rajasthan
6.       Niranjan Lal Son Of Babu Lal, Resident Of New Grain
         Yard,       Kailash    Nagar,      Hindaun         City     District   Karauli,
         Rajasthan
7.       Rakesh Son Of Ramesh Chand, Resident Of Shiv Colony,
         Hindaun City.
8.       Rajiv Son Of Om Prakash,                      Resident Of Peeli Kothi,
         Hindaun City, District Karauli Rajasthan.
9.       Mst. Kamlesh Wife Of Dugar Singh, Resident Of Dhahara,
         Tehsil Hindaun City.
10.      Mst. Anita Wife Of Makkhan, Resident Of Kusayn, Tehsil
         Bazeerpur, District Sawai Madhopur Rajasthan.
11.      Mst. Rekha Wife Of Jitendra, Resident Of Nathu Ka
         Nangla, Bhusawar, District Bharatpur Rajasthan
12.      Amit Son Of Mohan, Resident Of Gandhi Nagar, Gangapur
         City, District Sawai Madhopur Rajasthan.
13.      Mohan Lal Son Of Prabhu, Resident Of Shyoroli, Tehsil
         Bazeerpur, District Sawai Madhopur Rajasthan.
14.      Devi Singh Son Of Puranmal, Resident Of Bazeerpur,
         District Sawai Madhopur Rajasthan.


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                                    [2023:RJ-JP:27770]                          (2 of 2)                       [CW-10733/2018]


                                   15.      Sub      Registrar,         Tehsil      Hindaun       City,    District   Karauli
                                            Rajasthan.
                                   16.      Tehsildar, Tehsil Hindaun City, District Karauli Rajasthan
                                                                                                           ----Respondents

For Petitioner(s) : Ms. Chanchal for Mr. Rajneesh Gupta For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /22

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