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S.S. Motors vs Axis Bank Ltd (2023:Rj-Jp:28000)
2023 Latest Caselaw 5755 Raj/2

Citation : 2023 Latest Caselaw 5755 Raj/2
Judgement Date : 9 October, 2023

Rajasthan High Court
S.S. Motors vs Axis Bank Ltd (2023:Rj-Jp:28000) on 9 October, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:28000]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 8201/2019

                                   1.       S.s. Motors, Office Indraprasth Industrial Area, Kota
                                   2.       Virendra Kumar Soni S/o Shri Gajanand Soni, Aged About
                                            55 Years, R/o 459, Dadabadi, Kota Raj.
                                                                                                              ----Petitioners
                                                                             Versus
                                   1.       Axis Bank Ltd, Branch 414, Shopping Center, Kota Raj.
                                   2.       Pradeep Jain S/o Shri Ratanlal Jain, R/o Dadabadi, Kota
                                            Raj.
                                   3.       Shri Mahendra Kumar Soni S/o Gajanand Soni, R/o B-4,
                                            Ballabhbadi, Kota Raj.
                                   4.       Pawan Jain S/o Shri Ratanlal Jain, R/o Dadabadi, Kota
                                            Raj.
                                                                                                            ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/10/2023

No one has put in appearance on behalf of the petitioners in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, the stay application and all other pending

application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /33

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