Vikram Singh Shekhawat S/O Shri ... vs Hdb Financial Service Limited ...
2023 Latest Caselaw 5754 Raj/2

Citation : 2023 Latest Caselaw 5754 Raj/2
Judgement Date : 9 October, 2023

Rajasthan High Court

Vikram Singh Shekhawat S/O Shri ... vs Hdb Financial Service Limited ... on 9 October, 2023

Bench: Ganesh Ram Meena

[2023:RJ-JP:27774]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR

S.B. Civil Writ Petition No. 8355/2019

1. Vikram Singh Shekhawat S/o Shri Pehap Singh, Aged
About 44 Years, R/o House No. G-15, Engineers Colony,
Manyawas, Jaipur
2. Smt. Rajesh Kanwar W/o Shri Vikram Singh, Aged About
42 Years, R/o House No. G-15, Engineers Colony,
Manyawas, Jaipur
----Petitioners
Versus
Hdb Financial Service Limited, Regional Office Hdb Financial
Service Radhika 2Nd Floor, Law Garden Road, Navrangpura,
Ahmedabad-3890009 Gujarat And Branch Office At 1St Floor,
3Rd Park Street, Opposite Pink City Petrol Pump. M.i. Road,
Jaipur Rajasthan Through Authorized Signatory Rohan Bagri
Aged 34 Years S/o Shri R.k. Bagri
----Respondent

For Petitioner(s) : Mr. Rajesh Kumar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/10/2023

Counsel for the petitioners seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J