Bhanwarlal S/O Ram Kalyan vs Anar Bai W/O Latoor Nath, ...
2023 Latest Caselaw 5740 Raj/2

                                   [2023:RJ-JP:27590]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               2971/2022

                                   1.     Bhanwarlal S/o Ram Kalyan, R/o Bumli Police
                                          Station, Baran District Baran (Rajasthan).
                                   2.     Pushpa Bai W/o Bhanwarlal, R/o Bumli Police
                                          Station, Baran District Baran (Rajasthan).
                                                                                            ----Petitioners
                                                                   Versus
                                   1.     Anar Bai W/o Latoor Nath, R/o Piplaj, P.s.
                                          Khanpur, Dist. Jhalawar.
                                   2.     State Of Rajasthan, Through P.p.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Timan Singh, Adv.

                                   For                      : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)              P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

07/10/2023

Learned counsel for petitioners prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /265

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