Urban Improvement Trust vs Jafar Ullah Khan Alias Kallu And ...
2023 Latest Caselaw 5739 Raj/2

                                   [2023:RJ-JP:27629]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9868/2014

                                   Urban Improvement Trust,
                                                                                                       ----Petitioner
                                                                       Versus
                                   Jafar Ullah Khan Alias Kallu And Anr
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /53

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