Nathi S/O Sh. Bhondu vs Puran S/O Sh. Bhondu ...
2023 Latest Caselaw 5728 Raj/2

                                   [2023:RJ-JP:27644]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 13313/2019

                                   Nathi S/o Sh. Bhondu, Aged About 75 Years, R/o Naugava, Tehsil
                                   Ramgarh, District Alwar (Rajasthan)
                                                                                                      ----Petitioner
                                                                       Versus
                                   Puran S/o Sh. Bhondu, Aged About 58 Years, R/o Naugava,
                                   Tehsil Ramgarh, District Alwar (Rajasthan)
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /206

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