Nand Lal S/O Dulichand Mali vs State Of Rajasthan ...
2023 Latest Caselaw 5714 Raj/2

Citation : 2023 Latest Caselaw 5714 Raj/2
Judgement Date : 7 October, 2023

Rajasthan High Court

Nand Lal S/O Dulichand Mali vs State Of Rajasthan ... on 7 October, 2023

Bench: Uma Shanker Vyas

[2023:RJ-JP:27588]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR

S.B. Criminal Miscellaneous (Petition) No.
8200/2022

1. Nand Lal S/o Dulichand Mali, Aged About 69
Years, R/o Near Indu Hospital, Ilahiyon Ka
Mohalla Ward No. 40 Jhunjhunu Tehsil And
District Jhunjhunu .
2. Suresh S/o Nandlal Mali, Aged About 35
Years, R/o Near Indu Hospital, Ilahiyon Ka
Mohalla Ward No. 40 Jhunjhunu Tehsil And
District Jhunjhunu .
3. Anil Kumar Saini S/o Ramoavtar Saini, R/o
Ward No. 7 Nawalgarh Distt. Jhunjhunu.
----Petitioners
Versus
1. State Of Rajasthan, Through P.p.
2. Sunil Kumar Sharma S/o Shridhar Sharma,
R/o Near Rani Sati Mandir Jhunjhunu Tehsil
And District Jhunjhunu Raj.
----Respondents

For Petitioner(s) : Mr. Brij Bhushan Ojha, Adv.

                                   For                      : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)              P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 07/10/2023

Learned counsel for petitioners prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J DANISH USMANI /270