Ramesh Chandra Jangid S/O Shri ... vs Shri Sandeep Verma ...
2023 Latest Caselaw 5677 Raj/2

                                   [2023:RJ-JP:27346]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 770/2023

                                                                              In

                                                        S.B. Civil Writ Petition No.425/2009

                                    Ramesh Chandra Jangid S/o Shri Mohanlal Jangid, Aged About
                                    61 Years, R/o House No. 451, Sakatpura, Kota (Rajasthan.)
                                                                                                       ----Petitioner
                                                                          Versus
                                    1.         Shri Sandeep Verma Chairman-Cum-Managing Director,
                                               Rajasthan State Road, Transport Corporation, Chomu
                                               House, Jaipur.
                                    2.         Shri Ajay Kumar Meena Chief Manager, Rajasthan State
                                               Road Transport Corporation, Kota.
                                                                                     ----Contemnors/Respondents

For Petitioner(s) : Mr. Pradeep Singh For Respondent(s) : Mr. Nitin Sinsinwar

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

06/10/2023

Learned counsel for the petitioner wants to withdraw this

contempt petition.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/72

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