Mohd Mahir Azad vs State Of Raj And Ors ...
2023 Latest Caselaw 5628 Raj/2

[2023:RJ-JP:27338]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 5814/2014

Mohd Mahir Azad S/o Shri Abdul Salam Khan aged about 56
years, R/o C-631, Gandhi Nagar, Jaipur Raj.
                                                                     ----Petitioner
                                    Versus
    1. State    Of   Rajasthan       through        Chief        Secretary,   Govt.
       Secretariat, Jaipur.
    2. The Addl. Chief Secretary Minority Affairs Department,
       Govt. Secretariat, Jaipur.
    3. The Principal Secretary, General Administration Department
       Govt. Secretariat, jaipur.
                                                                  ----Respondents

For Petitioner(s)         :     None presnet
For Respondent(s)         :     Mr. M.S. Singhvi, Advocate General
                                through VC
                                Mr. Sheetanshu Sharma
                                Mr. Darsh Pareek

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

06/10/2023

An application (IA No.1/2022) has been filed by the

applicant-respondent with the averments that the present petition

was filed assailing the order dated 04.02.2014 whereby the status

of State Minister granted to the petitioner was withdrawn.

Mr. M.S. Singhvi, Advocate General through VC appearing for

the respondents submits that the petitioner has expired on

30.10.2015 and therefore, the present writ petition has abated.

He further submits that all the benefits which accrued to the

petitioner having status of State Minister has already been paid to

him during his life time.

[2023:RJ-JP:27338] (2 of 2) [CW-5814/2014]

Considering the submissions made by counsel for the

respondents and the fact that the petitioner has expired long back

in the year 2015, the present writ petition stands abated and is

consigned to record.

(GANESH RAM MEENA),J

ARTI SHARMA /187

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