Citation : 2023 Latest Caselaw 5550 Raj/2
Judgement Date : 5 October, 2023
[2023:RJ-JP:26909-DB]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 12436/2020
Santosh Kumar Meena S/o Shri Bhagwan Sahai Meena, Aged About
34 Years, R/o Village Chhaperwas (Basna), Post Basna Via Kookas,
Tehsil Jamwaramgarh, District Jaipur (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary,
Department Of Personnel, Govt. Of Rajasthan, Secretariat,
Jaipur
2. Principal Secretary, Education Department, Govt. Of
Rajasthan, Secretariat, Jaipur
3. Director, Secondary Education, Rajasthan, Bikaner
4. Rajasthan Public Service Commission, Ghoogra Ghati,
Ajmer Road, Jaipur Through Its Secretary
5. National Council For Teacher Education, Through Its
Regional Director, Northern Region G-7, Sector- 10,
Dwarka, New Delhi- 110075
----Respondents
Connected With D.B. Civil Writ Petition No. 11991/2018
1. Suresh Kumar Verma S/o Mool Chand Verma, aged about 30 years, Resident Of Village - Bagari, Post - Nangal Govind, Via - Badhal, Tehsil - Choumu, District Jaipur.
2. Rajesh Kumar Meena S/o Siya Ram Meena, aged about 29 years Resident Of Village Mohanpura, Tehsil Todabhim, District Karauli.
3. Narsi Ram Jat S/o Tulsi Ram Jat, aged about 29 years Resident Of Village Gharwani, Post-Shimbhupura, Tehsil Nawacity, Dist.- Nagour.
4. Mukesh Kumar Yadav S/o Omprakash Yadav, aged about 28 years, Resident Of Yadavo Ki Dhani, Village Post- Kanarpura, Via- Kaladera, Tehsil- Chomu, District Jaipur.
5. Vimal Khinchi S/o Uma Shankar, aged about 27 years, Resident Of Vpo - Siswali, Tehsil - Mangrol, Dist. - Baran.
6. Jodhraj Jat S/o Barahda Lal Jat, aged about 30 years, Resident Of Vpo - Pilangu, Tehsil - Malpura, Dist. - Tonk.
7. Champa Lal Regar S/o Ganesh Lal Regar, aged about 31 years, Resident Of Village - Amarpura, Tehsil- Railmagra, Post Bamniya Khurd, District Rajasmand.
8. Jagdish Prasad Yadav S/o Maadev Ram Yadav, aged about 29 years, Resident Of Vpo - Arniyan, Via - Maharoli, District
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Sikar.
9. Dinesh Chopdar S/o Harpal Chopdar, aged about 29 years, Resident Of Village Raipura, Post-Kachrawta, Tehsil-Uniara, District Tonk.
10. Banwari Lal Sharma S/o Gyarasi Lal Sharma, aged about 26 years, Resident Of Vpo - Jahota, Tehsil- Amber, District Jaipur.
11. Surendra Meena S/o Shri Hemraj, aged about 32 years, Resident Of Village - Rajpura, Post - Sundlak, Tehsil And District Baran.
12. Valee Mohammad Khan S/o Shri Azaz Ali Khan, aged about 28 years, Resident Of Near Hdfc Bank, Gulab Kirana Store, Dudu, Jaipur.
13. Ravi Kumar S/o Shri Ram Kumar, aged about 28 years, Resident Of 7 Sjm-B, Post - Kamrania, Anoopgarh, 7 Sjm-B, District Ganganagar.
14. Ganesh Jat S/o Shri Chaina Ram Jat, aged about 28 years, Resident Of Village Dodwadiyon Ka Bas, Post Scinodiya, Via
- Jobner, Tehsil - Phulera, District Jaipur.
15. Kalu Ram Meena S/o Hanuman Meena, aged about 26 years, Resident Of Vpo - Dhamun Khurd, Tehsil And District Sawaimadhopur.
16. Sanwar Mal Jat S/o Shri Gopal Lal Jat, aged about 31 years, Resident Of Village Rampura, Post - Sangari, Tehsil - Phulia Kalan, District Bhilwara.
17. Anil Kumar Verma S/o Chhagan Lal Verma, aged about 26 years, Resident Of Vpo - Singod Khurd, Choumu, District Jaipur.
18. Manish Kakraliya S/o Ganesh Kakraliya, aged about 24 years, Resident Of Village Raghunathpura, Post Mundoti, Via Jobner, Tehsil Phulera, District Jaipur.
19. Dr. Shankar Varma S/o Bhagwan Shahay Bunkar, aged about 36 years, Resident Of Manager Content, Iksl, New Delhi.
20. Amit Jagetiya S/o Shri Mahaveer Prasad Jagetiya, aged about 29 years, Resident Of Vpo Shakkargarh, Tehsil Jahazpura, District Bhilwara.
21. Manoj Kumar Meena S/o Sita Ram Meena, aged about 30 years, Resident Of Village Gumanpura, Post Jorpura, Via Jobner, Tehsil Phulera, District Jaipur.
22. Sandeep Sihag S/o Shri Kishan Lal, aged about 26 years, Resident Of Department Of Agronomy, CCSHAU, District Hissar Haryana.
23. Sajjan Choudhary S/o Sitaram Choudhary, aged about 18
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years, Resident Of Jayjaspura, Post Ajayrajpura, Tehsil Sanganer, District Jaipur.
24. Suresh Chandra Dhakar S/o Shambhu Lal Dhakar, aged about 31 years, Resident Of Vpo- Bagpachali Kheri, Tehsil Begun, District Chittorgarh.
25. Vinod Kumar S/o Ramswaroop, aged about 26 years, Resident Of LLP, Tehsil Padampur, District Sriganganagar.
26. Irfan Mouhammad S/o Mouhammad Shareef, aged about 27 years, Resident Of Village Amner, Post Kaladeh, Tehsil Bhim, District Rajasamand.
27. Mahaveer Dhaker S/o Hansraj Dhakar, aged about 32 years, Resident Of Village Peeproli, Post Hingoniya, Tehsil Sarwad, District Ajmer.
28. Neeraj Gehlot S/o Baluram, aged about 26 years, Resident Of Koselao Margh Par Ramdev Temple Kheemara, Kheemara, District Pali.
29. Bhoma Ram Yadav S/o Shri Shyam Lal Yadav, aged about 31 years, Resident Of Lalpura, Post- Hasteda, Tehsil Chomu, District Jaipur.
30. Dharmendra Bunkar S/o Suraj Mal Bunkar, aged about 27 years, Resident Of Krishna Sarover, Mansarover, Jaipur.
31. Kamalesh Kumar Meena S/o Rampal Meena, aged about 28 years, Resident Of Village Gumanpura, Post Jorpura, Via Jobner, Tehsil Phulera, District Jaipur.
32. Ram Kishan Bairwa S/o Gyarshi Ram Bairwa, aged about 29 years, Resident Of Village Kardiya, Post Mahu, Tehsil Mangrol, District Baran.
33. Chetan Kumar Dotania S/o Suja Ram Raigar, aged about 27 years, Resident Of Village Pratappura, Via Jobner, Tehsil Phulera, District Jaipur.
34. Vishambhar Dayal Jat S/o Laxaman Jat, aged about 25 years, Resident Of Near To Jain Temple, Vpo Bichgaon, District Alwar.
35. Manish Kumar Meena S/o Rekhraj Meena, aged about 27 years, Resident Of Shastry Colony, Near Hp Petrol Pump, Jhalawar Road, Khanpur, District Jhalawar.
36. Pavan Kumar Panwar S/o Bhikha Ram Panwar, aged about 33 years, Resident Of Mp Nagar, Bikaner.
37. Manish Kumar Meena S/o Kailash Chand Meena, aged about 28 years, Resident Of Village Chaukadi, Post Isarda, Tehsil Chauth Ka Barwada, District Sawaimadhopur.
38. Mahendra Kumar Sharma S/o Babulal Sharma, aged about 29 years, Resident Of Vp Rojda, Tehsil Ammer Thana, Harmada, District Jaipur.
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39. Ms. Rajni Verma S/o Jagan Nath Prasad Verma, aged about 30 years, Resident Of 46 Bhopal Nagar, Near Aerodrum, Sawaimadhopur.
40. Dr. Indu Rathore S/o Bharulal Rathore, aged about 32 years, Resident Of A-3, Near Sneh Hospital, Savita Colony, Nimbahera,distt- Chittorgarh Rajasthan.
41. Pradeep Choudhary S/o Raghunath Choudhary, aged about 27 years, Resident Of Village Samla, Post Jethana, Tehsil Pisangan, District Ajmer.
42. Vikram Yadav S/o Shri Matadeen Yadav, aged about 27 years, Resident Of Village Khosari, Tehsil Bansur, District Alwar.
43. Manoj Kumar Rolaniya S/o Gajanand Rolaniya, aged about 27 years, Resident Of Rolaniyon Ki Dhani, Itawabhopji, Tehsil Choumu, District Jaipur.
44. Balram Meena S/o Badree Lal Meena, aged about 29 years, Resident Of Village Gudliya, Post Roopwas, Tehsil Uniyara, District Tonk Rajasthan.
45. Purushottam Meena S/o Bharulal Meena, aged about 28 years, Resident Of Village Jalodakhatayan, Tehsil Tiladi, District Kota.
46. Sonu Carpenter S/o Ramesh Chand Carpenter, aged about 28 years, Resident Of Village Dobra, Tehsil Pirawa, Post Raipur, District Jhalawar.
47. Akash Tanwar S/o Pooran Mal Tanwar, aged about 30 years, Resident Of Room No. 27, Pg Hostel No.2, Coa, Skrau, Bikaner.
48. Kailash Chandra Ahir S/o Nand Lal Ahir, aged about 27 years, Resident Of Village Khokharwas, Post Bhatewar, Tehsil Vallabhnagar, District Udaipur.
49. Kamal Kishor Nagar S/o Mohan Shankar Nagar, aged about 28 years, Resident Of Vpo Vamorikalan, Tehsil Mangrol, District Baran.
50. Ashok Choudhary S/o Murlidhar Choudhary, aged about 28 years, Resident Of Village Bhikhwala, Post Chharsa, Tehsil Shahpura, District Jaipur.
51. Ms. Swarnlata Kumawat D/o Keshar Lal Kumawat, aged about 28 years, R/o Vpo Gudha Bairsal, Via-Phulera, Tehsil Mozamabad, District Jaipur.
52. Ms. Kiran Kumawat D/o Keshar Lal Kumawat, aged about 26 years, Resident Of Poorn Ji Ki Dhyani, Gudha Bairsal, Via-Phulera, Tehsil Mozamabad, District Jaipur.
53. Ms. Manju Netwal D/o Gopal Lal Netwal, aged about 26 years, Resident Of Village Bhivepura, Post Thikeriya Khud,
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District Nagaur.
54. Ms. Rekha Choudhary D/o Gopal Lal Choudhary, aged about 26 years, Resident Of A-49 Tagore Circle, Vaishali Nagar, Jaipur.
55. Lipendra Saini S/o Prakash Chand Saini, aged about 26 years, Resident Of Vpo Palanaheda, Tehsil Mahwa, District Dausa Raj..
56. Naresh Parashar S/o Ramavtar Sharma, aged about 27 years, Resident Of Department Of Plant Breeding And Genetics, Sknau, Jobner, Jaipur Raj..
57. Gajanad Kumawat S/o Mool Chand Kumawat, aged about 27 years, Resident Of Vpo Bhojpura Kalan, Tehsil Kishangarh Renwal, District Jaipur.
58. Dinesh Kumar S/o Ranjit Kumar, aged about 29 years, Resident Of Vpo Rampura Nayolla, Tehsil Suratgarh, District Sriganganagar.
59. Sunil Kumar S/o Ladhuram, aged about 27 years, Resident Of Village Rojki, Tehsil Nagar, District Bharatpur.
60. Sunil Kumar Khoiwal S/o Chandmal Khoiwal, aged about 31 years, Resident Of Village Mindna, Tehsil Nimbahera, District Chittaurgarh.
61. Kulwant Meel S/o Surendrakumar, aged about 26 years, Resident Of Vpo Mirzawalimer, Tehsil Tibbi, District Hanumangarh.
62. Rajesh Bhadoo S/o Jeetram Bhadoo, aged about 28 years, Resident Of Vpo Mirza Wali Mer, Tehsil Tibbi, District Hanumangarh.
63. Kamal Kishor S/o Rampratap, aged about 28 years, Resident Of Vpo Bhojpurakalan, Via Jobner, Tehsil Rainwal- Ii, District Jaipur.
64. Ms. Komal Shekhawat D/o Shri Vijendra Shekhawat, aged about 26 years, Resident Of Vpo Pragpura, Tehsil Kotputli, District Jaipur.
65. Ranjeet Singh Bochalya S/o Shri Gheesaram Bochalya, aged about 27 years, Resident Of Vpo Itawa, Via Bhadal, Tehsil Rainwal, District Jaipur.
66. Ram Narayan Jat S/o Chitter Mal Jat, aged about 30 years, Resident Of Vpo Bhojpura Kalan, Tehsil Kishangarh Renwal, District Jaipur.
67. Premraj Gochar S/o Shivraj, aged about 27 years, Resident Of Village Mohabbatpura, Post Modsa, Tehsil Nainwan, District Bundi.
68. Banshee Lal Kumawat S/o Bholu Ram Kumawat, aged about 32 years, Resident Of Village Jagmalpura, Post Jobner,
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Tehsil Phulera, District Jaipur.
69. Mahadev Kumawat S/o Genda Lal Kumawat, aged about 27 years, Resident Of Village Gokulpura, Post Kalakh, Via Jobner, Tehsil Phulera, District Jaipur.
70. Mool Chand Saini S/o, aged about 27 years, Resident Of Chomu, District Jaipur.
71. Sandeep Kumar Prajapat S/o Ramswroop Prajapat, aged about 27 years, Resident Of Vpo Bakhiya, District Tonk.
72. Manoj Kumar Meena S/o Jagdish Meena, aged about 27 years, Resident Of Village Bhagwanpura, Post Ajnawar, Tehsil Chhipabroad, District Baran.
73. Anil Kumar Bairwa S/o Giriraj Prasad Bairwa, aged about 27 years, Resident Of Vpo Ghewar, Tehsil Rajgarh, District Alwar.
74. Mukesh Kumar Tailor S/o Suray Prakash Tailor, aged about 28 years, Resident Of Vpo Asind, Tehsil Asind, District Bhilwara.
75. Ajit Kumar Ghoslya S/o Shri Hanuman Ghoslyay, aged about 29 years, Resident Of Village And Post Anantpura, Vai-Jaitpura, Teh-Chomu, District Jaipur.
76. Dinesh Kumar Verma S/o Sitaram Verma, aged about 29 years, Resident Of 97 Gandhi Vihar, Near Airport, Sanganer, Jaipur.
77. Pradeep Choudhary S/o Hanumant Prasad Jat, aged about 28 years, Resident Of Vpo Khoraladkhani, Tehsil Shahpura, District Jaipur.
78. Purushotam Sharma S/o Jeevan Ram Sharma, aged about 27 years, Resident Of Vpo Mokhampura, Tehsil Mozamabad, District Jaipur.
79. Madan Lal Jat S/o Hanuman Lal, aged about 34 years, Resident Of Village Bhura Toda, Bana Ki Dhani, Jaitpura, Post Khandel, Tehsil Phulera, District Jaipur.
80. Pavan Choudhary S/o Kana Ram Choudhary, aged about 28 years, Resident Of Vpo Dahmi Kalan, Bagru, District Jaipur.
81. Jugal Kishor Silla S/o Birbal Ram Silla, aged about 25 years, Resident Of 93 Village Chuk 8, Bhd, Tehsil Lunkaransar, District Bikaner.
82. Deshraj Singh S/o Shrimohan Lal, aged about 27 years, Resident Of Vpo Kherla Bujurg, Tehsil Mahwa, District Dausa.
83. Govind Kumar S/o Nandu Ram Birwa, aged about 27 years, Resident Of Vpo Kerwawal Bhola Ka Bas, Tehsil Malakhera, District Alwar.
84. Devi Sahay Bairwa S/o Pooran Chand Bairwa, aged about
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26 years, Resident Of Vpo Rasidpur, Tehsil Mahwa, District Dausa.
85. Om Prakash Prajapat S/o Durga Lal Prajapat, aged about 27 years, Resident Of Village Sirohi, Post Polyara, Tehsil Deoli, District Tonk.
86. Praveen Kumar S/o Gokul Chand, aged about 29 years, Resident Of 602 Suryanagar, Near Sudama Kutir, Gopalpura Bypass, Jaipur.
87. Neeraj Kumar Nagariya S/o Govind Ram Nagariya, aged about 29 years, Resident Of Vpo Shiwar, Disrict Sawaimadhopur.
88. Mukesh Kumar Verma S/o Jagdish Parsad, aged about 30 years, Resident Of Village Chaumahla, District Jhalawar.
89. Ratan Lal Sharma S/o Bhoduram Sharma, aged about 29 years, Resident Of Vpo Nangal Ladi, Tehsil Amer, District Jaipur.
90. Narayan Lal Bhadoo S/o Birdee Chand Bhadoo, aged about 29 years, Resident Of Vpo Hirnoda, Tehsil Phulera, District Jaipur.
91. Mahendra Kuri S/o Suja Ram, aged about 25 years, Resident Of Village Turkiyawas, Post Bhojpura Kalan, Tehsil Kishan Garh Renwal, District Jaipur.
92. Jitendra Singh Bamboria S/o Ram Kumar Bamboria, aged about 24 years, Resident Of Bamboriya Ki Dhani, Post Mokhampura, Moazmabad, District Jaipur.
93. Prabhu Singh Rathore S/o Rewant Singh, aged about 26 years, Resident Of Village Chuwada, Post Tanwara, Tehsil Jayal, District Nagaur.
94. Arjun Ola S/o Sukha Ram Ola, aged about 27 years, Resident Of Department Of Horticulture, Skn Agriculture University, Jobner, District Jaipur.
95. Ashish Bamboria S/o Bhanwar Lal Bamboria, aged about 27 years, Resident Of Bamboriya Ki Dhani, Post Mokhampura, Moazmabad, District Jaipur.
96. Krishan Gopal S/o Dauli Ram, aged about 27 years, Resident Of Vpo Randhirgarh, Tehsil Bhusawar, District Bharatpur.
97. Vikash Kumar S/o Balwant Rai, aged about 27 years, Resident Of Village 4A, Po.137 Rd Ramsinghpur, Tech.anupgarh, District Sriganganager Raj.
98. Chandra Singh Choudhary S/o Chitter Mal Choudhary, aged about 37 years, Resident Of Vpo Jobner, Tehsil Phulera, District Jaipur.
99. Raj Kumar Jakhar S/o Gopal Lal Jakhar, aged about 27
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years, Resident Of Vpo Dhani Boraj, Tehsil Phulera, District Jaipur.
100. Sheeshpal Kantwa S/o Suwa Lal Choudhary, aged about 27 years, Resident Of Village Kantwa Ki Dhani, Post Hirnoda, Tehsil Phulera, District Jaipur.
101. Bhagchand Yadav S/o Jitendar Kumar Yadav, aged about 24 years, Resident Of Village Tigariya, Tehsil Chomu, District Jaipur.
102. Sohan Lal Boori S/o Mohan Lal Boori, aged about 24 years, Resident Of Vill. Mohan Ka Bas, Post Karansar, Tehsil Phulera, District Jaipur.
103. Kanhaiya Lal Kothari S/o Cheetar Mal Jat, aged about 27 years, Resident Of Hirnoda, Teh- Phulera, District Jaipur.
104. Naresh Bijarnia S/o Keshram Bijarnia, aged about 27 years, Resident Of Vpo Rajliya, Tehsil Nava, District Nagaur.
105. Ramavtar Yadav S/o Jagdish Parsad Yadav, aged about 24 years, Resident Of Vill-Mandushya, Via-Ajeetgarh, Tehsil Shrimadhopur, District Sikar.
106. Ganpat Yadav S/o Ramnarayan Yadav, aged about 30 years, Resident Of Village Harnathpura, Post Jorpura, Tehsil Phulera, District Jaipur.
107. Ramesh Janghu S/o Heera Ram Choudhary, aged about 27 years, Resident Of Village Soorpura, Post Boraj, Tehsil Mozamabad, District Jaipur.
108. Arun Kumar Mahawar S/o Ashok Kumar Mahawar, aged about 30 years, Resident Of Room No. 213 Pg Hostel Skn College Of Agriculture, Jobner, District Jaipur.
109. Kanaram Yadav S/o Tarachand Yadav, aged about 24 years, Resident Of Village Dhana Ka Bas, Post Karansar, Via Renwal, District Jaipur.
110. Kamlesh Kumar Jat S/o Jeevan Ram Jat, aged about 24 years, Resident Of Village Agarpura, Vpo Jobner, Tehsil Phulera, District Jaipurraj..
111. Madan Jakhar S/o Suwa Lal Jat, aged about 34 years, Resident Of Village Medpura, Tehsil Phulera, District Jaipur.
112. Sharwan Lal Jat S/o Cheetar Mal Jat, aged about 26 years, Resident Of Department Of Entomology, S.k.n.agriculture University, Jobner, District Jaipur.
113. Shankar Yadav S/o Heera Lal Yadav, aged about 33 years, Resident Of Harnathpura, Post Jorpura, Via Jobner, District Jaipur.
114. Ms. Vaibhav Sharma S/o Leeladhar Sharma, aged about 24 years, Resident Of 210-A, Shyampuri, Jhotwara, Jaipur.
115. Hitesh Jangir S/o Gordhan Lal Jangir, aged about 24 years,
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Resident Of Village And Post Mokhampura, Teh Dudu, District Jaipur.
116. Vikash Kumar Bagada S/o Babu Lal Sharma, aged about 24 years, Resident Of Vpo Bagwara, Tehsil Amber, District Jaipur.
117. Suresh Chand Yadav S/o Ganesh Narayan Yadav, aged about 33 years, Resident Of Vpo Pachar, Vaya-Kalwar, Tehsil And District Jaipur.
118. Sarwan Kumar Yadav S/o Birdi Chand Yadav, aged about 31 years, Resident Of Village Todawas, Post Pratappura, Via Kaladera, Tehsil Amber, District Jaipur.
119. Suresh Jakhar S/o Banna Ram Jakhar, aged about 37 years, Resident Of Vpo Jorpura, Jobner Tehsil Phulera, Disrict Jaipur.
120. Subhash Chand Kumawat S/o Subhash Chand Kumawat, aged about 31 years, Resident Of Jobner, Jaipur.
121. Shyoram S/o Shoba Ram, aged about 33 years, Resident Of Village Katya, Tehsil Nava, District Nagaur.
122. Ram Lal S/o Ghisha Ram, aged about 31 years, Resident Of Vpo Muana, Tehsil Navan, District Nagaur.
123. Ramesh Kumar S/o Tulsi Ram Jat, aged about 29 years, Resident Of Village Gharwani, Post Shimbhupura, Tehsil Nawa, Dist-Nagour.
124. Ms. Tara Yadav S/o Rudmal Yadav, aged about 28 years, Resident Of Vill-Pratappura Khurd, Via-Kaladera, Tehsil Amer, District Jaipur.
125. Suresh Kumar Bairwa S/o Lal Chand Bairwa, aged about 28 years, Resident Of Lt Moolchand Meena Agriculture College, Near Sdm Court Lalsot, District Dausa.
126. Pintu Lal Meena S/o Gopal Lal Meena, aged about 29 years, Resident Of Vpo Pahari, Tehsil Todabhim, District Karauli.
127. Lokesh Kumar S/o Banshidhar, aged about 33 years, Resident Of Jugjivan Ram Colony, Near Of Dr. Jagdish Yadav House, Shahabad Road, District Baran Raj..
128. Dinesh Nagar S/o Radhe Shyam Nagar, aged about 27 years, Resident Of Village Pitampura, Post Mundla, Tehsil Khanpur, Disrict Jhalawar.
129. Dileep Singh Jareda S/o Om Hari Meena, aged about 29 years, Resident Of Village Dhalawato Ka Guda, Tehsil Girwa, District Udaipur.
130. Sheetalraj Sharma S/o Prem Kumar Sharma, aged about 29 years, Resident Of 125, New Colony, Sambhariya Road, Kanota, District Jaipur.
131. Mahesh Sharma S/o Kailash Chand Sharma, aged about 29
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years, Resident Of Hajari Nikunj, Gujration Ka Mohalla, Jobner, District Jaipur.
132. Babu Lal S/o Nandaram, aged about 24 years, Resident Of Village Sirsi, Post Lunwa, Tehsil - Nawa City, District Nagaur.
133. Ms. Anita Jat S/o Ladu Ram Gurlya, aged about 27 years, Resident Of Village Hanutpura, Post Khoraladkhani, Via Gathwari, Tehsil Shahpura, District Jaipur.
134. Piyush Gosain S/o Omprakash Gosain, aged about 24 years, Resident Of Ward No.2, Shashtri Colony Raisinghnagar, District Sriganganagar.
135. Hanu Chouhan S/o Shri Balram Chouhan, aged about 29 years, Resident Of Village 500 Lnp, Post Fatuhi, District Sriganganagar.
136. Mukesh Kumar Verma S/o Nanda Ji, aged about 24 years, Resident Of Village Chaumahla, District Jhalawar.
137. Om Prakash Regar S/o Gopi Lal Regar, aged about 29 years, Resident Of Raigar Mohla, Ward No. 12, Asind, District Bhilwara.
138. Raj Singh Chaoudhary S/o Hanuman Sahay, aged about 27 years, Resident Of Village Dhanakya, Tehsil And District Jaipur.
139. Ms. Suman Kasanwal S/o Ramawatar Kasanwal, aged about 27 years, Resident Of Vpo Haldina, Tehsil Malakhera, District Alwar.
140. Babu Lal Fagodia S/o Bhagwan Sahay, aged about 30 years, Resident Of Village Chak, Via Khachariawas, Tehsil Dataramgarh, District Sikar.
141. Prahalad Jakhar S/o Ganpat Jakhar, aged about 30 years, Resident Of Village And Post Asalpur, Tehsil Phulera, District Jaipur.
142. Shyopal Gurjar S/o Ratan Lal Gurjar, aged about 28 years, Resident Of Jat Mouhalla, Rampura Bhuratiya, Rampura Bariyan, Sanwali, District Jaipur.
143. Amit Yadav S/o Ved Prakash Yadav, aged about 24 years, Resident Of Bansur, District Alwar.
144. Mahesh Jajoria S/o Gayan Chand Jajoria, aged about 27 years, Resident Of Ward No. 7, Kalwar Road, Jobner, Tehsil Phulera, District Jaipur.
145. Vivek Kumar S/o Dayanand Singh, aged about 28 years, Resident Of Village Khudana, Tehsil Chirawa, District Jhunjhunu.
146. Chhagan Lal Jangir S/o Nanoo Ram, aged about 33 years, Resident Of Village Peelwa, Tehsil Parbatsar, District Nagaur.
147. Arjun Lal Prajapat S/o Sita Ram Prajapat, aged about 29
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years, Resident Of Vpo Bhojpura Kalan, Tehsil Kishangarh Renwal, District Jaipur.
148. Ms. Kaushalya S/o Pokhar Mal Choudhary, aged about 29 years, Resident Of Sutliyo Ki Dhani, Post Kalakh, Tehsil Phulera, District Jaipur.
149. Suresh Chaudhary S/o Narayan Lal, aged about 28 years, Resident Of TVM, Jobner, Post Jobner, District Jaipur.
150. Raja Ram Meena S/o Mohan Lal Meena, aged about 29 years, Resident Of Village Gumanpura, Post Jorpura, Via Jobner, Tehsil Phulera, District Jaipur.
151. Ms. Manisha Jangir D/o Shankar Lal Jangir, aged about 24 years, Resident Of B.r.544, New Colony, Civil Lines, Bundi Rajasthan.
152. Ms. Lalita Verma D/o Babu Lal Arya, aged about 27 years, Resident Of Shyam Colony, Ward No. 4, Near Power House, Vpo Paota, Tehsil Kotputli, District Jaipur.
153. Shanker Kumawat S/o Kalyan Sahay, aged about 39 years, R/o 62, Arjun Nager North, Gopalpura, Jaipur Raj.
----Petitioners Versus
1. State Of Rajasthan Through Principal Secretary, Department Of Personal, Government Of Rajasthan, Secretariat, Jaipur.
2. The Principal Secretary, Education Department, Government Of Rajasthan, Secretariat, Jaipur.
3. Rajasthan Public Service Commission Through Secretary, Ajmer.
----Respondents D.B. Civil Writ Petition No. 27512/2018
1. Mahaveer Malav S/o Shri Mool Chand Malav, Aged About 29 Years, R/o Taraj Tehsil Khanpur, District Jhalawar-326035.
2. Madan Gopal, S/o Shri Hira Lal, Aged About 30 Years, R/o Village Jaloda, Tehsil Keshorai Patan, District Bundi-323301.
3. Lokesh Kumar S/o Shri Gopal Prasad, Aged About 29 Years, R/o V And P Kherla, Tehsil Mahwa, District Dausa (Rajasthan)-322240.
4. Rajendra Kumar Meena S/o Shri Moti Shankar Meena, Aged About 31 Years, R/o Village Chadi, Post Radi, Tehsil Keshorai Patan, District Bundi-323401.
5. Lekhraj Gurjar S/o Shri Ram Gurjar, Aged About 30 Years, R/o Village Siyana, Post Bord, Tehsil Indoli, District Bundi- 323001.
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----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Personal, Government Of Rajasthan, Secretariat, Jaipur.
2. The Principal Secretary, Education Department, Government Of Rajasthan, Secretariat, Jaipur.
3. Rajasthan Public Service Commission, Through Secretary, Ajmer.
----Respondents
D.B. Civil Writ Petition No. 9727/2020
1. Mamata D/o Sh. Chandan Singh, Aged About 28 Years, Resident Of Village Bajaheda, Tehsil Nagar, Dist. Bharatpur, Rajasthan.
2. Raghavendra Nagar S/o Sh. Bhairu Lal Nagar, Resident Of Nayapura, Deegod, Kota, Rajasthan.
3. Ajay Kumar Meena S/o Sh. Nawal Kishore Meena, Resident Of 187, Meena Mohalla, Village Nangal Meena, Vpo Jatwara, Tehsil Mahwa, Dausa, Rajasthan.
4. Lokesh Kumar Meena S/o Sh. Ram Kalyan Meena, Resident Of Village And Post Barana, Baran, Rajasthan.
5. Sarita D/o Sh. Bijendra Singh, Resident Of Niwai, Jhunjhunu, Rajasthan.
6. Shiv Singh Meena S/o Sh. Dharm Singh Meena, Resident Of Jazahpur, Dist. Bhilwara, Rajasthan.
7. Deen Dayal Bairwa S/o Sh. Chhotu Lal Bairwa, Resident Of Sardar Basti, Station Road, Anta, Baran, Rajasthan.
8. Ram Das Meena S/o Sh. Ramesh Chand, Resident Of Shesha, Khirni, Sawaimadhopur, Rajasthan.
9. Ashok Kumar Mahawar S/o Sh. Nand Kishore Mahawar, Resident Of Gulal Kund, Outside Mathura Gate, Bharatpur, Rajasthan.
10. Bhanu Kumar Meena S/o Sh. Ladu Lal Meena, Resident Of Deoli, Via-Satwara, Dooni, Tonk, Rajasthan.
11. Vinit Kumar Meena S/o Sh. Khubi Ram Meena, Resident Of Govind Vihar, Bagrana, Agra Road, Jaipur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Rajasthan Govt. Secretariat, Jaipur.
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2. State Of Rajasthan, Through Additional Chief Secretary, Department Of Personnel And Training, Government Secretariat, Jaipur, Rajasthan.
3. The Director, Secondary Education, Bikaner.
4. Secretary, Rajasthan Public Service Commission, Ajmer.
----Respondents D.B. Civil Writ Petition No. 12437/2020 Pappu Lal Meena S/o Shri Narayan Lal Meena, Aged About 33 Years, R/o Village Gudha Chak Bassi, Post Bassi, Tehsil Bassi, District Jaipur (Raj.)
----Petitioner Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Personnel, Govt. Of Rajasthan, Secretariat, Jaipur
2. Principal Secretary, Education Department, Govt. Of Rajasthan, Secretariat, Jaipur
3. Director, Secondary Education, Rajasthan, Bikaner
4. Rajasthan Public Service Commission, Ghoogra Ghati, Ajmer Road, Jaipur Through Its Secretary
5. National Council For Teacher Education, Through Its Regional Director, Northern Region G-7, Sector-10, Dwarka, New Delhi
----Respondents D.B. Civil Writ Petition No. 543/2021
1. Khushboo Sen D/o Sh. Ghisa Lal Sen, Aged About 29 Years, R/o Vpo Panwar, Tehsil Deoli District Tonk.
2. Vishwas Kumar S/o Sh. Hansraj, Aged About 25 Years, R/o Chak 7 B.d. Post Office, 17 Kyd, Tehsil Khajuwala District Bikaner.
----Petitioners Versus
1. State Of Rajasthan, Through Principal Education Secretary, Govt. Of Rajasthan, Secretariat, Jaipur.
2. State Of Rajasthan, Through Principal Secretary, Department Of Personnel And Training Government Secretariat, Jaipur.
3. The Director, Secondary Education, Rajasthan, Bikaner.
4. Rajasthan Public Service Commission, Through Its Secretary, Ajmer.
----Respondents
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For Petitioner(s) : Mr. R.D. Meena, Advocate Mr. Sandeep Saxena, Advocate Mr. Vikas Kabra, Advocate Mr. Pradeep Singh, Advocate For Respondent(s) : Mr. S.S. Raghav, AAG Mr. Shiv Charan Gupta, Advocate Mr. Shreyans Jain, Advocate for Mr. Amit Lubhaya, Advocate
HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE PRAVEER BHATNAGAR
Judgment / Order
05/10/2023
The issue raised in these petitions are with regard to challenge
to the vires of Rule 11 of the Rajasthan Educational Service Rules,
1970 as it originally stood at the time of filing of writ petitions.
Learned counsel for the respondents placed before this Court
order of Division Bench of this Court passed on 21.10.2021 in D.B.
Civil Writ Petition No. 8204/2020 and batch of petitions
(Rajiv Parihar & Others Versus State of Rajasthan & Others),
wherein, the validity of the rule has been upheld.
In view of the above, the issue raised in these petitions are
squarely covered by the order aforesaid, therefore, these petitions
are also dismissed.
(PRAVEER BHATNAGAR),J (MANINDRA MOHAN SHRIVASTAVA),J
Mohita /52-57
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