Jagdish Prasad S/O Sh. Sugaram B/C ... vs State Of Rajasthan Through Pp ...
2023 Latest Caselaw 5481 Raj/2

                                   [2023:RJ-JP:26006]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               4895/2018

                                   Jagdish Prasad S/o Sh. Sugaram, Aged About 40
                                   Years, R/o Ward No.11, Balda Kala Ki Dhani Kant,
                                   District Jaipur.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan Through Pp, Rajasthan.
                                   2.     Ess Kay Fincorp L.t.d. Through Its Authorized
                                          Signatory        Sher       Singh,       R/o      First   Floor,
                                          Krishana Tower, In Front Of N.h.a.i. Shahpura,
                                          Jaipur Rural.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Neeraj Joshi, Adv.

                                   For                      : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)              P.P. &

Mr. Pankaj Gupta, Adv., with Mr. Gaurav Gupta, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 03/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /556

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