Man Mohan Singh Changwal vs State And Ors (2023:Rj-Jd:37569)
2023 Latest Caselaw 9070 Raj

[2023:RJ-JD:37569]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8227/2015

Man Mohan Singh Changwal

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Manvendra Singh For Respondent(s) : Mr. B.L. Bhati

HON'BLE MR. JUSTICE AVNEESH JHINGAN

Judgment

03/11/2023

Learned counsel for the petitioner wants to withdraw this

writ petition.

Hence, this writ petition is dismissed as withdrawn.

(AVNEESH JHINGAN),J 328-dhananjayS/-

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