Balveer Singh Mertiya vs State And Anr. ...
2023 Latest Caselaw 9010 Raj

[2023:RJ-JD:37216]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 1485/2011

Balveer Singh Mertiya

----Petitioner Versus State And Anr.

                                                                                                    ----Respondent


                                   For Petitioner(s)          :    Mr. Manvendra Singh
                                   For Respondent(s)          :

HON'BLE MR. JUSTICE AVNEESH JHINGAN

Judgment

02/11/2023

1. Learned counsel for the petitioner submits with efflux of

time, the cause of action for filing the petition no longer survives.

2. The petition is dismissed as infructuous. Needless to say that

the petitioner is at liberty in accordance with law for existing

grievance if any.

( AVNEESH JHINGAN),J 339-Taruna/-

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