Indrajeet Singh And Anr vs State Of Rajasthan And Ors ...
2023 Latest Caselaw 6590 Raj/2

Rajasthan High Court

Indrajeet Singh And Anr vs State Of Rajasthan And Ors ... on 24 November, 2023

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2023:RJ-JP:36027]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Criminal Writ Petition No. 644/2017

                                    1.      Indrajeet Singh S/o Shri Avtar Singh, aged 65 years, R/o
                                            Plot No.12, Lajwanti Bhawan, Civil Lines, Tonk, Raj.
                                    2.      Lajwanti W/o Shri Indrajeet Singh aged 58 years, R/o Plot
                                            No.12, Lajwanti Bhawan, Civil Lines, Tonk, Raj.
                                                                                                             ----Petitioners
                                                                            Versus
                                    1.      State       Of      Rajasthan           Through          Secretary,       Home
                                            Department,          Government            Of     Rajasthan,        Secretariat,
                                            Jaipur
                                    2.      Manoj Harijan S/o Sohan Lal Harijan, R/o Civil Lines, Tonk
                                            Kotwali, Tonk, Raj.
                                    3.      Sohan Lal Harijan S/o Shri Chitar, R/o Civil Lines, Tonk
                                            Kotwali, Tonk, Raj.
                                    4.      District Collector, Tonk.
                                    5.      Superintendent Of Police, Tonk.
                                    6.      Station House Officer, Police Station Kotwali, District Tonk.
                                                                                                         ----Non-Petitioners


                                   For Petitioner(s)              :     Mr. Rajkumar Suthar
                                   For Respondent(s)              :     Mr. Atul Sharma, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

24/11/2023

Learned counsel for the petitioners pleads no instructions.

In view thereof, this criminal writ petition is dismissed for

non-prosecution.

(MAHENDAR KUMAR GOYAL),J

Manish/935

Powered by TCPDF (www.tcpdf.org)