Anil Kumar Sinha S/O Sh. Inderpal ... vs State Of Rajasthan ...
2023 Latest Caselaw 6539 Raj/2

                                   [2023:RJ-JP:34736]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 4277/2020

                                    Anil Kumar Sinha S/o Sh. Inderpal Sinha, Aged About 56 Years,
                                    R/o Plot No. A-1, Fateh Nagar, Taro Ki Kunt, Tonk Road, Jaipur,
                                    Raj.
                                                                                                      ----Petitioner
                                                                        Versus
                                    1.       State Of Rajasthan, Through PP
                                                                                                     Non-Petitioner
                                    2.       Harsahay S/o Lt. Bhanwarlal Saini, R/o Plot No. A-1,
                                             Fateh Nagar, Suray Nagar Taro Ki Kunt, Tonk Road, Tehsil
                                             Sanganer, Jaipur, Raj.
                                                                               ----Non-Petitioner/Complainant


                                   For Petitioner(s)          :     Mr. Amit Kumar Sharma for
                                                                    Mr. Manish Sharma
                                   For Respondent(s)          :     Mr. Atul Sharma, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

16/11/2023

Learned counsel for the petitioner submits that this criminal

miscellaneous petition is rendered infructuous.

The criminal miscellaneous petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/944

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