Kamal Balotiya S/O Shri Lakhpat ... vs State Of Rajasthan ...
2023 Latest Caselaw 6511 Raj/2

[2023:RJ-JP:33214]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                            5477/2019

1.     Kamal Balotiya S/o Shri Lakhpat Rai Balotiya,
       R/o 146, Govind Nagar, Vaishali Nagar, Jaipur,
       Raj
2.     Lakhpat Rai Balotiya S/o Shri Bhuramal, R/o
       146, Govind Nagar, Vaishali Nagar, Jaipur, Raj.
3.     Smt. Chandrakanta W/o Shri Lakhpat Rai
       Balotiya, R/o 146, Govind Nagar, Vaishali
       Nagar, Jaipur, Raj.
4.     Neha D/o Shri Lakhpat Rai Balotiya, R/o 146,
       Govind Nagar, Vaishali Nagar, Jaipur, Raj.
                                                         ----Petitioners
                                Versus
1.     State Of Rajasthan, Through Pp.
2.     Smt. Usha W/o Shri Kamal Balotiya, D/o Shri
       Ramavtar Salodiya, Aged About 25 Years, R/o
       146, Govind Nagar, Vaishali Nagar, Police
       Station Vaishali Nagar, Jaipur, Raj., At Present
       R/o      Salodiya        Bhawan,           Raigar       Mohalla,
       Sitabadi, Jhotwada, Jaipur, Raj.
                                                   ----Respondents

For Petitioner(s) : None present For : Mr. S.S. Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

04/11/2023

[2023:RJ-JP:33214] (2 of 2) [CRLMP-5477/2019]

No one was present on behalf of petitioners

even in second round.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

YOGESH KUMAR /470

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