Raghuveersharan vs Gopal Lal Agarwal And Ors ...
2023 Latest Caselaw 6414 Raj/2

[2023:RJ-JP:32465]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 14301/2017

Raghuveersharan S/o Shri Laduram Through Tulsi Enterprises,
D-37, Sakat Colony, Opp. Adarsh Nagar Police Station, Adarsh
Nagar, Jaipur/firm Radhuveersharan Harinarayan, Old Bus Stand,
Chaksu, District Jaipur.
                                                                           ----Petitioner
                                           Versus
1.       Gopal Lal Agarwal S/o Shri Jagdish Narayan Agarwal, R/o
         Opposite Jain Mandir, Shivdaspura, Tehsil Chaksu, District
         Jaipur.
2.       Wimco Ltd. Through Director, R/o Indian Merchantial
         Chambers,           Blad      Estate,       R.    Kamani       Marg,    Mumbai
         400038/d 37, Saket Colony, Opp. Adarsh Nagar Police
         Station, Jaipur/d-40, Adarsh Nagar, Shopping Center,
         Jaipur.
3.       M/s. Tulsi Enterprises Through Ramesh Murari, R/o D 37,
         Saket Colony, Opp. Adarsh Nagar Police Station, Adarsh
         Nagar, Jaipur/firm Raghuveer Sharanharinarayan, Old Bus
         Stand, Chaksu, District Jaipur.
                                                                        ----Respondents

For Petitioner(s) : Mr. Gajendra Singh Rathore For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/11/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

[2023:RJ-JP:32465] (2 of 2) [CW-14301/2017]

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/Gaurav Srivastava /3

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