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Sanwar Mal S/O Sitaram Jat vs State Of Rajasthan ...
2023 Latest Caselaw 6372 Raj/2

Citation : 2023 Latest Caselaw 6372 Raj/2
Judgement Date : 1 November, 2023

Rajasthan High Court
Sanwar Mal S/O Sitaram Jat vs State Of Rajasthan ... on 1 November, 2023
Bench: Uma Shanker Vyas
[2023:RJ-JP:32406]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

        S.B. Criminal Writ Petition No. 81/2022

Sanwar Mal S/o Sitaram Jat, Aged About 39 Years,
R/o Dhoosari Post-Jola Tehsil Peeplu Distt. Tonk Raj.
304801
                                                         ----Petitioner
                                Versus
1.     State Of Rajasthan, Through Pp
2.     Transport Department Of Raj., Secretariat
       Jaipur     Raj.      Through        Secretary        Parivahan
       Bhawan Sahkar Marg Jaipur Raj.
3.     Regional Transport Office Jhalana Doongri,
       Jaipur Raj.
4.     Distt.        Transport        Officer        (Enforcement),
       Jhalana Doongri Jaipur Raj.
5.     Additional          Regional          Transport         Officer,
       Jagatpura Jaipur Raj.
6.     Distt. Transport Officer, Jagatpura Jaipur
7.     Distt. Transport Officer, Tonk Raj.
                                                   ----Respondents

For Petitioner(s) : Mr. Abhishek B. Sharma, Adv.

For                      : Mr. Imran Khan, P.P.
Respondent(s)



HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

01/11/2023

Learned counsel for the petitioner submits that

this criminal writ petition has become infructuous.

[2023:RJ-JP:32406] (2 of 2) [CRLW-81/2022]

In view of above, the criminal writ petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /262

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