Sunder vs State Of Rajasthan
2023 Latest Caselaw 5433 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous 5th Bail Application No. 9882/2022

Sunder

----Petitioner Versus State of Rajasthan & Anr.

----Respondents

For Petitioner(s) : Mr. Manindar Singh, Mr. Vijay Sangela For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/05/2023

Issue notice to the respondent No.2, which shall be served

upon her through the SHO, PS Karvad, Distt. Jodhpur positively by

the next date of hearing.

List after summer vacations.

(VIJAY BISHNOI),J 8-msrathore/-

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